High Courts11 Nov 2016Disposed Off
Suresh Kumar Vs Mamta Rani
High Court Of Himachal Pradesh · (2017) 1 HimLR 604
Criminal Procedure Code, 1973 (CrPC) - Section 125
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 10 of 80
High Courts11 Nov 2016Disposed Off
Oriental Insurance Company Vs Smt. Santosh W/o Late Sh. Lekh Ram
High Court Of Himachal Pradesh · (2017) 1 ACC 364
Motor Vehicles Act, 1988 - Section 170
High Courts11 Nov 2016Disposed Off
Brij Lal Vs Shakti Chand
High Court Of Himachal Pradesh · (2017) 1 HimLR 377
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts11 Nov 2016Disposed Off
Avtar Singh Vs Tilak Raj
High Court Of Himachal Pradesh · (2017) 1 ACC 91 : (2017) 2 TAC 172
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 168, Section 173
High Courts11 Nov 2016Dismissed
New India Assurance Company Limited Vs Resha Devi
High Court Of Himachal Pradesh · (2017) AAC 207 : (2017) 1 ACC 78
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 166
High Courts11 Nov 2016Disposed Off
National Insurance Company Ltd. Vs Mukta Sharma
High Court Of Himachal Pradesh · (2016) 4 ACC 861 : (2017) LatestHLJ(HP) 642 : (2017) 2 TAC 114
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts11 Nov 2016Disposed Off
Mukesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 ACC 842 : (2017) 2 TAC 99
Motor Vehicles Act, 1988 - Section 187Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts11 Nov 2016Disposed Off
Chattar Singh Vs Gauri Singh
High Court Of Himachal Pradesh · (2017) 2 HimLR 802 : (2016) LatestHLJ(HP) 1502
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts11 Nov 2016Disposed Off
Chaudhari Ram Vs Nathu Ram
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1589
Penal Code, 1860 (IPC) - Section 17Specific Relief Act, 1963 - Section 38
High Courts10 Nov 2016Allowed
Gurcharan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 DMC 171
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 498A, Section 506
High Courts10 Nov 2016Disposed Off
Dheeraj Kumar Vs Vinod Kumar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1510
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Nov 2016Dismissed
State of Himachal Pradesh Vs Sada Nand
High Court Of Himachal Pradesh · (2017) 2 BC 236
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 34, Section 436, Section 457, Section 477
High Courts09 Nov 2016Disposed off
Devender Singh Vs Shyam Lal
High Court Of Himachal Pradesh · (2017) 1 BC 456 : (2017) 1 DCR 497
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts09 Nov 2016Disposed Off
Smt. Vijaya Devi Vs Resident Engineer
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1433
Workmens Compensation Act, 1923 - Section 4-1(3)(a)(b)
High Courts08 Nov 2016Dismissed
M/s. United Electronics (India) Ltd. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2017) AIRCC 1475
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Order 21 Rule 92
High Courts08 Nov 2016Disposed Off
Sh. B.R. Sammi son of late Sh Sohan Lal - Revisionist @HASH Sh. Narinder Singh son of Niranjan Singh and another - Non-Revisionist
High Court Of Himachal Pradesh · (2017) AIRCC 652 : (2017) 1 CivCC 767 : (2017) 1 HimLR 53 : (2016) 2 RCRRent 629
High Courts08 Nov 2016Disposed Off
Manav Kalyan Sanstha Vs State of H.P.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1647
Constitution of India, 1950 - Article 226
High Courts08 Nov 2016Disposed Off
Shimla Educational Society Trust Vs National Council for Teachers Education
High Court Of Himachal Pradesh · (2017) AIR(HP) 1 : (2016) LatestHLJ(HP) 1423
Constitution of India, 1950 - Article 226
High Courts08 Nov 2016Disposed Off
Dinesh Kumar Vs Jyoti Prakash
High Court Of Himachal Pradesh · (2017) AIR(HP) 26 : (2017) 2 CivCC 147 : (2016) LatestHLJ(HP) 1511
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4
High Courts07 Nov 2016Dismissed
State of H.P. Vs Sukh Dev
High Court Of Himachal Pradesh · (2017) 2 CriCC 451 : (2017) CriLJ 1290
Penal Code, 1860 (IPC) - Section 498A