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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 11 of 80

High Courts07 Nov 2016Dismissed

Chuni Lal Vs Indira Seth

High Court Of Himachal Pradesh · (2017) ACD 504 : (2017) 1 BC 168 : (2017) 1 DCR 195 : (2017) 1 NIJ 424

Criminal Procedure Code, 1973 (CrPC) - Section 374(3), Section 397Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts04 Nov 2016Disposed Off

Kashmiri Lal Vs Rajni Devi

High Court Of Himachal Pradesh · (2017) AAC 249

Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147, Section 149
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High Courts28 Oct 2016Dismissed

Suresh Kumar Vs Jagvir Singh

High Court Of Himachal Pradesh · (2017) ACD 340 : (2016) 3 DCR 466 : (2017) 1 NIJ 205

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts28 Oct 2016Dismissed

The State of H.P. Vs Sh. Parveen Kumar

High Court Of Himachal Pradesh · (2017) 1 CLR 585 : (2017) 153 FLR 509 : (2017) LabLR 555

Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 10(1), Section 25-F, Section 25-G
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High Courts28 Oct 2016Disposed Off

Liyakat Ali Vs H.P. Minorities

High Court Of Himachal Pradesh · (2017) 1 DCR 49

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
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