High Courts20 Oct 2016Dismissed
Ram Dev Vs Dhameshwar Sharma
High Court Of Himachal Pradesh · (2017) 1 HimLR 151
Penal Code, 1860 (IPC) - Section 34, Section 436
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 13 of 80
High Courts20 Oct 2016Disposed Off
Narinder Kumar Kapoor Vs Tara Singh
High Court Of Himachal Pradesh · (2016) 3 DCR 493
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts20 Oct 2016Dismissed
Honorary Commissioned Officers Welfare Association of Himachal Pradesh Vs Union of India
High Court Of Himachal Pradesh · (2016) sup HimLR 3213
Regulations For The Army (Revised Edition), 1987 — Regulation 178Constitution Of India, 1950 — Article 14, 15, 16, 32, 32(2), 33, 136, 136(2), 226, 227, 227(4), 311, 323AArmed Forces Tribunal Act, 2007 — Section 2, 3, 3(o), 3(o)(ii), 3(o)(iv), 30, 30(2), 31, 31(1), 31(2)
High Courts20 Oct 2016Dismissed
Secretary Agriculture Produce Market Committee, Una. Vs Bhajan Singh Maan
High Court Of Himachal Pradesh · (2016) sup HimLR 3205
Civil Procedure Code, 1908 (CPC) - Section 80(2)Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 - Section 70
High Courts20 Oct 2016Disposed Off
Pushpinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 65
Constitution of India, 1950 - Article 226Right of Children to Free and Compulsory Education Act, 2009 - Section 18, Section 19Right of Children to Free and Compulsory Education Rules, 2010 - Rule 4
High Courts20 Oct 2016Disposed Off
Santosh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 112
Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Disposed Off
Valley Iron & Steel Company Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) AIRCC 25 : (2017) 1 HimLR 85 : (2016) LatestHLJ(HP) 1528
Constitution of India, 1950 - Article 226Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 118
High Courts19 Oct 2016Disposed Off
State of Himachal Pradesh Vs Satnam Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 137
Penal Code, 1860 (IPC) - Section 307, Section 34, Section 458
High Courts19 Oct 2016Disposed Off
State of Himachal Pradesh Vs Brijbala
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1559
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts18 Oct 2016Disposed Off
State of H.P. Vs Natter Singh
High Court Of Himachal Pradesh · (2017) 1 CLR 1054
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts18 Oct 2016Allowed
Pawan Kumar - Petitioner @HASH District Manger Deptt. of Telecom and Others
High Court Of Himachal Pradesh · (2017) 2 CLR 125 : (2016) 151 FLR 762 : (2017) LabLR 148 : (2017) LIC 547 : (2017) 1 LLJ 507
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts18 Oct 2016Dismissed
State of Himachal Pradesh Vs Guddu Ram
High Court Of Himachal Pradesh · (2017) 1 HimLR 129 : (2016) LatestHLJ(HP) 1299
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts17 Oct 2016Disposed Off
Paras Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 168 AIC 416
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Section 151, Section 35(B)
High Courts07 Oct 2016Allowed
Rafia Ram Vs Rakhi
High Court Of Himachal Pradesh · (2017) AAC 430
Motor Vehicles Act, 1988 - Section 171
High Courts07 Oct 2016Allowed
Cosmo Ferrites Ltd. Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 CLR 876 : (2017) 1 LLJ 405
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1), Section 33(2)(b)
High Courts07 Oct 2016Dismissed
State of Himachal Pradesh Vs Dharamveer @ Kaku
High Court Of Himachal Pradesh · (2017) 169 AIC 502
Penal Code, 1860 (IPC) - Section 306
High Courts07 Oct 2016Disposed Off
Smt. Hema Devi Vs Sh. Lajji Ram Thakur
High Court Of Himachal Pradesh · (2016) 4 ACC 892
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts07 Oct 2016Disposed Off
Lakhwinder Singh Vs Seema Devi
High Court Of Himachal Pradesh · (2017) AAC 172 : (2016) 4 ACC 879 : (2016) sup HimLR 2979
High Courts07 Oct 2016Dismissed
The New India Assurance Company Vs Kishwari
High Court Of Himachal Pradesh · (2017) 2 ALLMR 64
Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147, Section 149
High Courts07 Oct 2016Disposed Off
Devinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) CriLJ 802 : (2017) 7 FLT 47 : (2016) sup HimLR 2800
Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 41, Section 42, Section 59(b)