High Courts06 Oct 2016Allowed

Anant Kumar Jain Vs Nidhi Jain

High Court Of Himachal Pradesh · (2017) 169 AIC 494

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A
High Courts05 Oct 2016Disposed Off

Smt. Surinder Kaur Vs Manjit Singh

High Court Of Himachal Pradesh · (2017) AIRCC 152 : (2017) 2 CivCC 113

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Section 47, Section 96Specific Relief Act, 1963 - Section 34
High Courts05 Oct 2016Dismissed

Vasu Soni Vs Amar Singh

High Court Of Himachal Pradesh · (2017) 2 CivCC 335 : (2016) sup HimLR 2761

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227