High Courts30 Sept 2016Partly Allowed
Oriental Insurance Company Limited - Appellant @HASH Gopal Chand and another
High Court Of Himachal Pradesh · (2016) AAC 2456 : (2017) 152 FLR 53 : (2016) 4 LLJ 397
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 16 of 80
High Courts30 Sept 2016Disposed Off
Union of India Vs Chatur Singh
High Court Of Himachal Pradesh · (2016) sup HimLR 2804
Land Acquisition Act, 1894 - Section 30
High Courts30 Sept 2016Allowed
Sh. Jagdish Kumar Vs Smt. Parvati Kumari
High Court Of Himachal Pradesh · (2016) AAC 2459 : (2016) sup HimLR 2784
Motor Vehicles Act, 1988 - Section 147, Section 147, Section 149
High Courts30 Sept 2016Allowed
Soma Devi Vs Kumari Bharti
High Court Of Himachal Pradesh · (2017) 152 FLR 680 : (2017) LabLR 543 : (2016) 4 LLJ 583 : (2017) 2 TAC 539
High Courts30 Sept 2016Partly Allowed
Kumari Reena Vs Heera Nand
High Court Of Himachal Pradesh · (2017) 152 FLR 511 : (2017) LabLR 401 : (2016) 4 LLJ 579
Employees Compensation Act, 1923 - Section 2(1)(d)(iii)(d), Section 4
High Courts30 Sept 2016Dismissed
Bajaj Allianz General Insurance Company Limited Vs Shri Phool Chand
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1575
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts30 Sept 2016Dismissed
National Insurance Co. Ltd. Vs Nemwati
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1571
Motor Vehicles Act, 1988 - Section 166, Section 170
High Courts30 Sept 2016Disposed Off
Naveen Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1290
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 332, Section 34, Section 498A, Section 506
High Courts30 Sept 2016Disposed Off
Saroj Devi Vs Gurinder Singh
High Court Of Himachal Pradesh · (2017) AIRCC 412 : (2017) 2 CivCC 40 : (2016) sup HimLR 2873
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151
High Courts30 Sept 2016Disposed Off
Shri Satya Pal Vs Union of India
High Court Of Himachal Pradesh · (2016) sup HimLR 2865
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Section 115Specific Relief Act, 1963 - Section 37, Section 38
High Courts30 Sept 2016Disposed Off
Sh. Kashmir Singh Vs Sh. Om Parkash
High Court Of Himachal Pradesh · (2017) 2 CivCC 516 : (2016) sup HimLR 2870 : (2016) LatestHLJ(HP) 1278
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Section 115
High Courts30 Sept 2016Allowed
M/s MN DAV Dental College and Hospital Vs Assistant Provident Fund Commissioner
High Court Of Himachal Pradesh · (2017) 1 CLR 1051 : (2017) 152 FLR 857 : (2017) LabLR 168 : (2016) 4 LLJ 641
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14-B, Section 7A, Section 7-Q
High Courts30 Sept 2016Disposed Off
Ajmer Singh Vs Vyasa Devi
High Court Of Himachal Pradesh · (2017) AAC 1341 : (2016) LatestHLJ(HP) 1326
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts30 Sept 2016Disposed Off
National Insurance Co. Ltd. Vs Pushpa Devi
High Court Of Himachal Pradesh · (2017) AAC 5 : (2016) LatestHLJ(HP) 1320
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts29 Sept 2016Disposed Off
Taranjit Singh @ Badal Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 473
Arms Act, 1959 - Section 25Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts29 Sept 2016Dismissed
Brahmi Devi Vs Union of India
High Court Of Himachal Pradesh · (2016) sup HimLR 2775
Constitution of India, 1950 - Article 226
High Courts28 Sept 2016Dismissed
Oriental Insurance Company Ltd. Vs Sh. Sihnu Ram
High Court Of Himachal Pradesh · (2016) AAC 2461
Civil Procedure Code, 1908 (CPC) - Section 96Motor Vehicles Act, 1988 - Section 163A, Section 166, Section 173
High Courts27 Sept 2016Disposed Off
Ved Prakash Vs Muni Lal
High Court Of Himachal Pradesh · (2016) sup HimLR 2951
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
High Courts27 Sept 2016Disposed Off
Abhinay Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2799
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29
High Courts27 Sept 2016Disposed Off
Abhay Walia Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2802
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29