COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 17 of 80

High Courts27 Sept 2016Disposed Off

Leela Devi Vs Ashwani Kumar

High Court Of Himachal Pradesh · (2016) AIR(HP) 222 : (2017) 1 CivCC 798 : (2016) LatestHLJ(HP) 1372 : (2017) 1 RentLR 169

Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(3)(C)

High Courts27 Sept 2016Dismissed

Commissioner of Central Excise Vs M/s. Auro Weaving Mills

High Court Of Himachal Pradesh · (2017) 345 ELT 350 : (2016) LatestHLJ(HP) 1154

Constitution of India, 1950 - Article 226

High Courts27 Sept 2016Dismissed

Sarwan Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1152

Constitution of India, 1950 - Article 226

High Courts27 Sept 2016Disposed Off

Najro Devi Vs M/s. Bhawani Transport

High Court Of Himachal Pradesh · (2017) 153 FLR 278 : (2016) LatestHLJ(HP) 1368 : (2017) 1 LLJ 470

Workmens Compensation Act, 1923 - Section 22

High Courts26 Sept 2016Dismissed

Inder Singh Rahal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1149

High Courts23 Sept 2016Disposed Off

Keblu Devi Vs Lagan Dass

High Court Of Himachal Pradesh · (2017) AAC 330

Motor Vehicles Act, 1988 - Section 168, Section 171

High Courts23 Sept 2016Disposed Off

ICICI Lombard General Insurance Company Limited Vs Gita Devi

High Court Of Himachal Pradesh · (2017) AAC 641

Motor Vehicles Act, 1988 - Section 166, Section 170, Section 3

High Courts23 Sept 2016Dismissed

Smt. Krishna Sharma Vs Sh. Rajinder Kumar

High Court Of Himachal Pradesh · (2017) 1 DCR 57

Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts23 Sept 2016Dismissed

Oriental Insurance Company Ltd Vs Gurdeep Singh

High Court Of Himachal Pradesh · (2017) AAC 134

Motor Vehicles Act, 1988 - Section 147, Section 149, Section 170

High Courts23 Sept 2016Dismissed

Hem Raj - Appellant @HASH State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 CriCC 302 : (2017) 1 JCC 364 : (2016) LatestHLJ(HP) 1578 : (2017) 1 RCRCriminal 96

Protection of Children from Sexual Offences Act, 2012 - Section 30, Section 4

High Courts23 Sept 2016Disposed Off

Harpreet Singh Vs Subhash Chand

High Court Of Himachal Pradesh · (2016) sup HimLR 2879

Civil Procedure Code, 1908 (CPC) - Order 47, Section 114, Section 115

High Courts23 Sept 2016Disposed Off

Rajinder Kumar Vs Mehak Chemicals (P) Ltd.

High Court Of Himachal Pradesh · (2017) AAC 148 : (2017) 152 FLR 509 : (2017) LabLR 440 : (2016) 4 LLJ 704

Employees State Insurance Act, 1948 - Section 44, Section 53

High Courts23 Sept 2016Disposed Off

Ishwar Dass Vs Smt. Neem Dassi

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1252

Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 15(2)(b), Section 29

High Courts23 Sept 2016Disposed Off

Satpal Saini Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) sup HimLR 2774 : (2016) 4 RCRCivil 580

Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 118

High Courts22 Sept 2016Dismissed

Council of Scientific and Industrial Research (CSIR) Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) AIRCC 140

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 16Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

High Courts22 Sept 2016Disposed Off

Heera Mani Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2781

Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 12(2), Section 29(2)

High Courts22 Sept 2016Disposed Off

ICICI Lombard General Insurance Co. Ltd. Vs Bihari Lal

High Court Of Himachal Pradesh · (2016) sup HimLR 2769

Motor Vehicles Act, 1988 - Section 165, Section 166

High Courts22 Sept 2016Disposed Off

Baldev Singh Vs Surinder Singh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1207

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts21 Sept 2016Dismissed

State of H.P. Vs Om Prakash

High Court Of Himachal Pradesh · (2017) 1 HimLR 273

Penal Code, 1860 (IPC) - Section 332, Section 34, Section 504, Section 506

High Courts21 Sept 2016Dismissed

Rameshwar Dass Vs Dayawanti

High Court Of Himachal Pradesh · (2017) AIRCC 725

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8, Order 6 Rule 4Evidence Act, 1872 - Section 35