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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 19 of 80

High Courts15 Sept 2016Disposed Off

Manish Ghai Vs Nancy Ghai

High Court Of Himachal Pradesh · (2016) sup HimLR 2655

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 25, Section 29
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High Courts15 Sept 2016Dismissed

Dile Ram Vs Sidhu Ram

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1200

Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 104
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High Courts15 Sept 2016Disposed Off

State of H.P. Vs Rahul Kumar Sharma

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1308

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 302, Section 332, Section 333, Section 341, Section 353
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High Courts14 Sept 2016Dismissed

Prita Vs Baldev Singh

High Court Of Himachal Pradesh · (2017) AIRCC 244 : (2017) 2 CivCC 427 : (2016) sup HimLR 2664

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
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High Courts14 Sept 2016Disposed Off

Hans Raj Vs Ramesh Chand

High Court Of Himachal Pradesh · (2016) sup HimLR 2658

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 37, Section 38
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High Courts09 Sept 2016Disposed Off

Vidya Devi Vs Shri Hem Raj

High Court Of Himachal Pradesh · (2017) AIRCC 1346

Powers of Attorney Act, 1882 - Section 2Specific Relief Act, 1963 - Section 20, Section 34Transfer of Property Act, 1882 - Section 54
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High Courts09 Sept 2016Allowed

Smt. Radhi Devi Vs Savitri

High Court Of Himachal Pradesh · (2016) AAC 2446 : (2016) LatestHLJ(HP) 1315

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 3, Order 23 Rule 4Motor Vehicles Act, 1988 - Section 166, Section 173
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High Courts08 Sept 2016Allowed

State of H.P. Vs Shiv Chand

High Court Of Himachal Pradesh · (2017) 1 SimLC 231

Criminal Procedure Code, 1973 (CrPC) - Section 299Immoral Traffic (Prevention) Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366, Section 368
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