High Courts02 Sept 2016Allowed
Kehar Singh - Appellant @HASH Sh. Shamsher Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 2251
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 21 of 80
High Courts02 Sept 2016Dismissed
The New India Assurance Company - Appellant @HASH Smt. Indu Bala and Others
High Court Of Himachal Pradesh · (2016) AAC 2261 : (2017) 2 ACC 817 : (2017) 1 ALLMR 80 : (2016) LatestHLJ(HP) 1159
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts02 Sept 2016Allowed
Barfi Devi - Appellant @HASH Lal Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 2271
Motor Vehicles Act, 1988 - Section 147, Section 2(21), Section 3, Section 4
High Courts02 Sept 2016Disposed Off
Oriental Insurance Company Ltd. - Appellant @HASH Smt. Pushpa and Others
High Court Of Himachal Pradesh · (2016) AAC 2191 : (2016) 4 ACC 519 : (2016) 4 HimLR 2588 : (2017) 1 TAC 514
Motor Vehicles Act, 1988 - Section 168
High Courts02 Sept 2016Dismissed
Ropesh Gupta - Appellant @HASH Guljinder Kaur and Others
High Court Of Himachal Pradesh · (2016) AAC 2208 : (2016) LatestHLJ(HP) 1144
Motor Vehicles Act, 1988 - Section 168
High Courts02 Sept 2016Allowed
Rajinder Sharma Vs Haryana Roadways
High Court Of Himachal Pradesh · (2016) 4 HimLR 2578
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts02 Sept 2016Dismissed
Shyamli Thakur Vs H.P. Technical University
High Court Of Himachal Pradesh · (2016) 4 HimLR 2522
Constitution of India, 1950 - Article 226
High Courts02 Sept 2016Disposed Off
National Insurance Co. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2017) AAC 274 : (2016) 4 HimLR 2520
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts02 Sept 2016Dismissed
Atma Ram Vs Veena Kumari
High Court Of Himachal Pradesh · (2016) 4 HimLR 2516
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts02 Sept 2016Disposed Off
Sandeep Kumar Thakur Vs Madhubala
High Court Of Himachal Pradesh · (2016) sup HimLR 2611
Protection of Women From Domestic Violence Act, 2005 - Section 2(d), Section 21
High Courts02 Sept 2016Allowed
State of H.P. Vs Krishan Chand
High Court Of Himachal Pradesh · (2016) 4 CriCC 713 : (2016) 4 RCRCriminal 293
Evidence Act, 1872 - Section 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 25
High Courts01 Sept 2016Dismissed
State of Himachal Pradesh Vs Kishori Lal
High Court Of Himachal Pradesh · (2017) 1 SimLC 206
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts01 Sept 2016Disposed Off
Khem Chand Vs Prem Lal Bhambra
High Court Of Himachal Pradesh · (2017) 1 SimLC 188
Civil Procedure Code, 1908 (CPC) - Section 100, Section 11Evidence Act, 1872 - Section 35Specific Relief Act, 1963 - Section 6
High Courts01 Sept 2016Disposed Off
Leela Devi Vs Shri Ram Transport Finance Co. Ltd.
High Court Of Himachal Pradesh · (2016) 3 DCR 532
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts01 Sept 2016Disposed Off
Lajya Devi Vs The District Cooperative Union Ltd.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2532
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts01 Sept 2016Dismissed
Poonam Sharma Vs Kamal Dev Sharma
High Court Of Himachal Pradesh · (2016) sup HimLR 2622
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Sept 2016Dismissed
State of H.P. Vs Vijay Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1197
Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts01 Sept 2016Disposed Off
Uma Dutt Vs Goverdhan Dass
High Court Of Himachal Pradesh · (2016) sup HimLR 2593
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, Section 38, Section 39
High Courts31 Aug 2016Dismissed
Markar Masih - Petitioner @HASH Smt. Padma Sahni
High Court Of Himachal Pradesh · (2017) 1 CivCC 843 : (2016) 4 HimLR 2555 : (2016) 2 RCRRent 660 : (2017) 1 RentLR 13
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
High Courts31 Aug 2016Disposed Off
H.P. State Forest Corporation Vs Hem Singh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2536
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 100