High Courts26 Aug 2016Disposed Off
Dev Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2613
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 23 of 80
High Courts24 Aug 2016Dismissed
Satluj Jal Vidyut Nigam Contract Workers Union - Petitioner @HASH Satluj Jal Vidyut Nigam Limited and Others
High Court Of Himachal Pradesh · (2017) 1 CLR 562 : (2017) 152 FLR 283 : (2017) LabLR 556 : (2017) LIC 1918 : (2016) 4 LLJ 441
Constitution of India, 1950 - Article 226
High Courts24 Aug 2016Dismissed
Chaman Singh Vs Prabhat Singh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2528
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 3, Section 46Specific Relief Act, 1963 - Section 34, Section 37, Section 38
High Courts24 Aug 2016Disposed Off
Shri Yashpal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 2 CivCC 375 : (2016) sup HimLR 2637
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114Constitution of India, 1950 - Article 215
High Courts24 Aug 2016Disposed Off
Rajinder Kumar Vs Union of India
High Court Of Himachal Pradesh · (2016) 4 HimLR 2572
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Disposed Off
Smt. Muni - Appellant-Defendant @HASH Sh. Jhanku and Another -Plaintiffs
High Court Of Himachal Pradesh · (2016) AIR(HP) 207 : (2017) 1 CivCC 180
Succession Act, 1925 - Section 63
High Courts23 Aug 2016Dismissed
State of H.P. - Appellant @HASH Bir Singh and Others
High Court Of Himachal Pradesh · (2016) 3 SimLC 1742
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts23 Aug 2016Dismissed
Kartar Chand - Petitioner @HASH Jagdish Chand and Another
High Court Of Himachal Pradesh · (2016) ACD 1147 : (2016) 3 SimLC 1754
Criminal Procedure Code, 1973 (CrPC) - Section 397Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Aug 2016Dismissed
Maya Vs Naresh Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2624 : (2017) 1 SimLC 244
Evidence Act, 1872 - Section 45
High Courts23 Aug 2016Disposed Off
Varinder Kumar Madan Vs Kali Ram
High Court Of Himachal Pradesh · (2017) AIRCC 942 : (2016) 4 HimLR 2551
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2-A, Order 43 Rule 1, Section 151
High Courts22 Aug 2016Dismissed
M/s Shakun Holding Pvt. Ltd. - Appellant @HASH Uma Dutt
High Court Of Himachal Pradesh · (2016) ACD 989
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Aug 2016Disposed Off
National Insurance Company Limited Vs Subash Kumar
High Court Of Himachal Pradesh · (2017) AAC 474
Motor Vehicles Act, 1988 - Section 168
High Courts20 Aug 2016Disposed Off
Surinder Vs State of H.P.
High Court Of Himachal Pradesh · (2017) AIR(HP) 30
Land Acquisition Act, 1894 - Section 69
High Courts20 Aug 2016Disposed Off
Brig (Retd.) R.S. Verma Vs Abhijit Rai
High Court Of Himachal Pradesh · (2016) AIRCC 3113 : (2016) 4 HimLR 2561 : (2016) 2 RCRRent 381
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)(a)(iv), 2(e), 2(h)
High Courts20 Aug 2016Allowed
Prem Lata Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2017) AAC 594 : (2016) 4 HimLR 2584
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts20 Aug 2016Disposed Off
Kiran Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2016) Sup HimLR 2633
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts17 Aug 2016Allowed
Manoj Kumar Vs Mathra Dass
High Court Of Himachal Pradesh · (2017) AIR(HP) 8 : (2017) 1 CivCC 813
Hindu Succession Act, 1956 - Section 14
High Courts17 Aug 2016Disposed off
Satluj Jal Vidyut Nigam Limited Vs Continental Foundation Joint Venture
High Court Of Himachal Pradesh · (2017) 200 CompCas 191
Companies Act, 1956 - Section 433, Section 434, Section 439
High Courts17 Aug 2016Allowed
Smt. Meena Devi Vs Central Bank of India
High Court Of Himachal Pradesh · (2016) LIC 3777
Constitution of India, 1950 — Article 16, 226
High Courts17 Aug 2016Disposed Off
Lata Devi Vs Sh. Madan Lal
High Court Of Himachal Pradesh · (2016) ALLMRCri 575 : (2017) 1 CriCC 174 : (2016) CriLJ 4432 : (2017) 1 RCRCivil 199 : (2016) 4 RCRCriminal 922
Criminal Procedure Code, 1973 (CrPC) — Section 125