High Courts16 Aug 2016Dismissed
Smt. Sushma Devi Vs Sh. Malkiat Singh
High Court Of Himachal Pradesh · (2017) AIRCC 166
Hindu Marriage Act, 1955 - Section 13
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 24 of 80
High Courts16 Aug 2016Allowed
State of Himachal Pradesh - Appellant @HASH Dassi Devi
High Court Of Himachal Pradesh · (2016) 167 AIC 330
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts16 Aug 2016Disposed Off
State of Himachal Pradesh Vs Satish Kumar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1414
Motor Vehicles Act, 1988 - Section 181Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337
High Courts16 Aug 2016Disposed Off
Dhani Ram Chaudhary Ram Vs Krishana Satya Narayan Prasad
High Court Of Himachal Pradesh · (2016) AIRCC 2825
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)(c), 24(5)
High Courts12 Aug 2016Disposed Off
Sanjay Sharma Vs Dharam Dass Pathania
High Court Of Himachal Pradesh · (2016) 3 DCR 540
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts12 Aug 2016Dismissed
Oriental Insurance Company Limited Vs Roop Lal
High Court Of Himachal Pradesh · (2016) 4 HimLR 2487
Motor Vehicles Act, 1988 - Section 149, Section 173
High Courts12 Aug 2016Disposed Off
Avtar Singh Vs Sawarna Devi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2485
Motor Vehicles Act, 1988 - Section 140
High Courts12 Aug 2016Disposed Off
Pardeep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2483
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts12 Aug 2016Dismissed
The United India Insurance Company - Appellant @HASH Chottu Khan and Others
High Court Of Himachal Pradesh · (2016) AAC 2224 : (2016) LatestHLJ(HP) 1193
Motor Vehicles Act, 1988 - Section 147, Section 2(21)
High Courts12 Aug 2016Disposed Off
Oriental Insurance Co. Ltd. - Appellant @HASH Shri Hitender Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 2201 : (2017) 1 ALLMR 102 : (2016) 4 HimLR 2491 : (2016) LatestHLJ(HP) 1167
Motor Vehicles Act, 1988 - Section 147, Section 157
High Courts12 Aug 2016Disposed Off
Balwant Singh Negi Vs Deepak Sharma
High Court Of Himachal Pradesh · (2017) AAC 647 : (2016) 4 HimLR 2500
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 166, Section 173, Section 173
High Courts12 Aug 2016Dismissed
Narender Singh Shekhawat Vs Jasbir Singh
High Court Of Himachal Pradesh · (2016) AAC 2370
Motor Vehicles Act, 1988 - Section 146, Section 147, Section 149, Section 6
High Courts12 Aug 2016Disposed Off
Satya Devi Vs Rajinder Kumar Jut
High Court Of Himachal Pradesh · (2016) 4 HimLR 2489
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 173
High Courts12 Aug 2016Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Sartabi
High Court Of Himachal Pradesh · (2016) AAC 2147 : (2017) 2 ALLMR 30
Motor Vehicles Act, 1988 — Section 147, 166, 3
High Courts11 Aug 2016Disposed Off
Sumeer Nath Vs Mohan Lal
High Court Of Himachal Pradesh · (2016) 2 RCRRent 331 : (2016) 3 SimLC 1736
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24Limitation Act, 1963 — Section 5
High Courts11 Aug 2016Dismissed
Paras Ram Vs Chetan Deep Major
High Court Of Himachal Pradesh · (2016) 166 AIC 725
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Aug 2016Disposed Off
Prithvi Singh Vs Devli Devi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2420
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 287, Section 304A, Section 336
High Courts10 Aug 2016Dismissed
Akhtar Beg Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2412
Penal Code, 1860 (IPC) - Section 419, Section 420
High Courts10 Aug 2016Dismissed
Etihasik Dharohar (Talaab) Bachao Sanghrash Samiti, Kunihar Vs State of H.P.
High Court Of Himachal Pradesh · (2017) AIRCC 233
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Dismissed
Shadi Lal Sharma - Petitioner @HASH Mool Chand Aggarwal
High Court Of Himachal Pradesh · (2016) AIRCC 2745 : (2016) 4 CivCC 805
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(2)(iii)