High Courts05 Aug 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Kalawati
High Court Of Himachal Pradesh · (2016) 4 HimLR 2461
Motor Vehicles Act, 1988 - Section 166, Section 166, Section 168, Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 26 of 80
High Courts05 Aug 2016Allowed
Vinod Kumar Vs Kaulan Devi
High Court Of Himachal Pradesh · (2017) AAC 598
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Section 96Motor Vehicles Act, 1988 - Section 147, Section 149, Section 166, Section 166, Section 173, Section 173, Section 2(21), Section 2(35)
High Courts05 Aug 2016Allowed
Pepsu Road Transport Corporation Vs Prem Chand
High Court Of Himachal Pradesh · (2016) 4 HimLR 2410
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts05 Aug 2016Disposed Off
Kanta Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2395
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Disposed Off
Onkar Chand - Petitioner @HASH State of H.P.
High Court Of Himachal Pradesh · (2017) 1 CriCC 256 : (2016) CriLJ 4546
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 325Probation of Offenders Act, 1958 - Section 4
High Courts05 Aug 2016Dismissed
State of Himachal Pradesh Vs Puneet Sharma
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1087
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 304B
High Courts05 Aug 2016Disposed Off
Geeta Pande Vs H.P. Financial Corporation
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1084
Criminal Procedure Code, 1973 (CrPC) - Section 320Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Aug 2016Dismissed
The H.P. State Forest Development Corp. Vs Rosin
High Court Of Himachal Pradesh · (2017) LIC 520 : (2016) 3 LLN 657
Constitution of India, 1950 — Article 226
High Courts05 Aug 2016Partly Allowed
Dinesh Kumar Vs Puran Singh
High Court Of Himachal Pradesh · (2016) AAC 2108 : (2016) 4 ACC 553 : (2016) 4 HimLR 2452 : (2016) 3 TAC 795
Motor Vehicles Act, 1988 — Section 147, 149, 166, 166, 168, 173
High Courts05 Aug 2016Disposed Off
Narain Singh Vs Smt. Neelam
High Court Of Himachal Pradesh · (2016) AAC 2133
Motor Vehicles Act, 1988 — Section 147, 171
High Courts05 Aug 2016Allowed
State of H.P. Vs Ashok Kumar
High Court Of Himachal Pradesh · (2016) CriLJ 4376
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Aug 2016Allowed
Smt. Bhutto Devi Vs Trilok Singh
High Court Of Himachal Pradesh · (2016) AAC 2130 : (2016) 4 ACC 637 : (2016) 4 HimLR 2470 : (2016) 3 TAC 837
Motor Vehicles Act, 1988 — Section 147, 168
High Courts04 Aug 2016Allowed
Bharat Singh Vs Gian Chand
High Court Of Himachal Pradesh · (2017) AIRCC 435 : (2017) 2 CivCC 169
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts04 Aug 2016Dismissed
Bala Ram - Appellant @HASH Murli Chand and Others
High Court Of Himachal Pradesh · (2016) AIR(HP) 203 : (2017) 1 CivCC 97
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 3Specific Relief Act, 1963 - Section 34
High Courts04 Aug 2016Dismissed
Rajesh Kumar Sood - Appellate/Plaintiff @HASH Parvej Nowrojee and Others /Defendants
High Court Of Himachal Pradesh · (2016) 3 SimLC 1673
Civil Procedure Code, 1908 (CPC) - Section 107, Section 96Specific Relief Act, 1963 - Section 20
High Courts04 Aug 2016Disposed Off
State of Himachal Pradesh Vs Tek Chand
High Court Of Himachal Pradesh · (2016) 168 AIC 413
High Courts04 Aug 2016Dismissed
Raj Kumar Mehra Vs Surinder Mohan
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1030
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts04 Aug 2016Allowed
Lalman Vs Himmat Ram
High Court Of Himachal Pradesh · (2016) 166 AIC 728
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Aug 2016Disposed Off
State of Himachal Pradesh - Appellant @HASH Roshan Lal
High Court Of Himachal Pradesh · (2016) 3 SimLC 1668
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts03 Aug 2016Allowed
Anju @ Hemlata Vs Mukesh Kumar
High Court Of Himachal Pradesh · (2016) 168 AIC 400
Hindu Marriage Act, 1955 - Section 13(ia)(ib)