High Courts29 Jul 2016Disposed Off
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Bimla Devi
High Court Of Himachal Pradesh · (2016) AAC 2062
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 28 of 80
High Courts29 Jul 2016Dismissed
Nagender Kumar Vs Nitu
High Court Of Himachal Pradesh · (2016) AAC 2045 : (2017) 1 ALLMR 61
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2016Dismissed
National Insurance Co. Ltd. Vs Sh. Prem Singh
High Court Of Himachal Pradesh · (2016) AAC 2065
Motor Vehicles Act, 1988 — Section 147, 166
High Courts29 Jul 2016Dismissed
Attar Singh Vs The Executive Engineer
High Court Of Himachal Pradesh · (2016) 3 LLN 367
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 25-F
High Courts29 Jul 2016Allowed
Pushpa Bhatnagar Vs Smt. Leena Goyal
High Court Of Himachal Pradesh · (2016) 3 LLN 373
Workmens Compensation Act, 1923 - Section 4, 4-A(3)(a)
High Courts28 Jul 2016Disposed Off
Surinder Kaur Vs H.P. State Cooperative Union Ltd.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2379
Arbitration and Conciliation Act, 1996 - Section 34, Section 36, Section 47Civil Procedure Code, 1908 (CPC) - Section 115
High Courts28 Jul 2016Disposed Off
Jagdish Ram Vs Ved Prakash
High Court Of Himachal Pradesh · (2016) 4 HimLR 2376
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts27 Jul 2016Dismissed
Sh. Padam Singh Thakur Vs Sh. Madan Chauhan
High Court Of Himachal Pradesh · (2016) ACD 836 : (2017) 1 AICLR 921 : (2017) 1 CriCC 121 : (2017) 1 NIJ 796 : (2016) 4 RCRCriminal 1010
Criminal Procedure Code, 1973 (CrPC) — Section 14Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts27 Jul 2016Allowed
Khub Ram - Petitioner @HASH State of H.P. and Another
High Court Of Himachal Pradesh · (2016) 4 LLJ 450
Industrial Disputes Act, 1947 - Section 25F, Section 25F(C)Industrial Disputes Rules, 1947 - Rule 81
High Courts27 Jul 2016Disposed Off
Gajinder Singh Vs Heminder Singh
High Court Of Himachal Pradesh · (2017) AIRCC 472 : (2016) 4 HimLR 2275
Civil Procedure Code, 1908 (CPC) - Order 37, Section 100
High Courts27 Jul 2016Dismissed
Saji Devi Vs Parvati Devi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1164
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts27 Jul 2016Dismissed
State of Himachal Pradesh Vs Sanjeevan Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1018
Penal Code, 1860 (IPC) - Section 307, Section 333, Section 34
High Courts27 Jul 2016Disposed Off
Land Acquisition Collector Vs Damodar Dass
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1036
High Courts27 Jul 2016Disposed Off
Munshi Ram Vs Sher Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1026
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Jul 2016Disposed Off
Union of India Vs P.K. Sarin
High Court Of Himachal Pradesh · (2016) 4 HimLR 2381
Constitution of India, 1950 - Article 226
High Courts26 Jul 2016Allowed
Smt. Kavita Devi - Appellant @HASH Sh. Sanjay Kumar Dhiman
High Court Of Himachal Pradesh · (2016) AIRCC 2918 : (2017) 1 CivCC 70 : (2016) LatestHLJ(HP) 1062
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts26 Jul 2016Allowed
Capt. Ram Singh - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2017) 1 AICLR 63 : (2016) CriLJ 4469
Criminal Procedure Code, 1973 (CrPC) - Section 156, Section 321, Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 418, Section 420Prevention of Corruption Act, 1988 - Section 13(2)
High Courts26 Jul 2016Dismissed
Roshan Lal Vs UCO Bank
High Court Of Himachal Pradesh · (2016) 4 HimLR 2264
High Courts26 Jul 2016Disposed Off
Krishan Vs Union of India
High Court Of Himachal Pradesh · (2016) 4 HimLR 2256
Constitution of India, 1950 - Article 226
High Courts26 Jul 2016Disposed Off
Arjun Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2266
Constitution of India, 1950 - Article 226