High Courts19 Jul 2016Disposed Off
State of H.P. Vs Kamal Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2222
Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 30 of 80
High Courts19 Jul 2016Disposed Off
Union of India Vs Ram Kishan
High Court Of Himachal Pradesh · (2016) 4 HimLR 2368 : (2016) LatestHLJ(HP) 1569
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Dr. Rita Bherwal Vs Raghav Gupta
High Court Of Himachal Pradesh · (2016) 4 HimLR 2342
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10
High Courts18 Jul 2016Disposed Off
IndusInd Bank Ltd. Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2339
Arbitration and Conciliation Act, 1996 - Section 5, Section 8
High Courts18 Jul 2016Dismissed
Dy. Director of Agriculture Vs Desh Raj
High Court Of Himachal Pradesh · (2016) 4 LLJ 615
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-G, Section 25H
High Courts18 Jul 2016Disposed Off
Ram Kumar s/o Sh. Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2157
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 374, Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 323, Section 324, Section 325, Section 326
High Courts16 Jul 2016Disposed Off
Anupam Paul Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2369
Himachal Pradesh Motor Vehicles Taxation Act, 1972 - Section 14(3)
High Courts16 Jul 2016Dismissed
H.K. Sarwata Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2355
Constitution of India, 1950 - Article 14, Article 16
High Courts16 Jul 2016Disposed Off
State of H.P. Vs Ramesh Chand
High Court Of Himachal Pradesh · (2016) 3 CriCC 720 : (2016) 4 RCRCriminal 993
Evidence Act, 1872 — Section 118, 32Penal Code, 1860 (IPC) — Section 302, 498A
High Courts16 Jul 2016Dismissed
State of H.P. Vs Manoj Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2154
Criminal Procedure Code, 1973 (CrPC) - Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50
High Courts16 Jul 2016Disposed Off
State of Himachal Pradesh Vs Satnam Singh @ Satta
High Court Of Himachal Pradesh · (2016) 4 HimLR 2158 : (2016) 3 SimLC 1372
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts15 Jul 2016Allowed
ICICI Lombard Motor Insurance Vs Balak Ram Chauhan
High Court Of Himachal Pradesh · (2016) 4 HimLR 2372
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 173
High Courts15 Jul 2016Disposed Off
Oriental Insurance Company Limited Vs Sheela
High Court Of Himachal Pradesh · (2016) 4 HimLR 2367
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 173
High Courts15 Jul 2016Dismissed
National Insurance Company Ltd. Vs Sh. Jagat Singh
High Court Of Himachal Pradesh · (2017) AAC 1031
Motor Vehicles Act, 1988 - Section 147
High Courts15 Jul 2016Dismissed
Prakash Chand and another - Petitioners @HASH Durga Singh and another
High Court Of Himachal Pradesh · (2016) AIRCC 3100
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Section 47
High Courts15 Jul 2016Disposed Off
Urvashi Rana - Petitioner @HASH Himanshu Nayyar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 925
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts15 Jul 2016Allowed
Gopal - Petitioner @HASH State of H.P. and Others
High Court Of Himachal Pradesh · (2017) 152 FLR 50 : (2016) 4 LLJ 305
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25(C), Section 25(F), Section 25(H)
High Courts15 Jul 2016Disposed Off
Prashant Chauhan - Petitioner @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 940
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, Section 61, Section 85
High Courts15 Jul 2016Disposed Off
Mohinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2137
Criminal Procedure Code, 1973 (CrPC) - Section 374, Section 401, Section 442Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts15 Jul 2016Allowed
Smt. Neelam Jha Vs M/s. Abha Food Industries
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1003
Motor Vehicles Act, 1988 - Section 173