High Courts26 Jul 2016Disposed Off
Anu Vs Anil Kumar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1025
Hindu Marriage Act, 1955 - Section 13(1-a), Section 13(1-b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 29 of 80
High Courts26 Jul 2016Disposed Off
State of H.P. Vs Devi Singh
High Court Of Himachal Pradesh · (2017) 1 AICLR 253 : (2016) 4 CriCC 269 : (2016) 4 HimLR 2269 : (2016) 3 RCRCriminal 979
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 115
High Courts26 Jul 2016Dismissed
State of Himachal Pradesh Vs Rajinder Thakur
High Court Of Himachal Pradesh · (2016) CriLJ 4388
Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jul 2016Dismissed
Sardar Singh Kapoor Vs Smt. Chander Kanta
High Court Of Himachal Pradesh · (2016) ACD 785 : (2016) 3 DCR 573
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jul 2016Disposed Off
Tilak Raj Dogra Vs Shri Bachitter Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2152 : (2016) 3 SimLC 1393
Criminal Procedure Code, 1973 (CrPC) - Section 374(3), Section 384, Section 386Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Jul 2016Allowed
State of Himachal Pradesh Vs Roop Singh
High Court Of Himachal Pradesh · (2016) 4 CriCC 705 : (2016) CriLJ 3953 : (2017) 1 RCRCriminal 987
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(2)(c)
High Courts21 Jul 2016Allowed
Shri Bachan Singh - Plaintiff/Petitioner @HASH Shri Rattan Singh and another - Defendants/Respondent
High Court Of Himachal Pradesh · (2016) 4 HimLR 2318 : (2016) 3 SimLC 1435
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151Constitution of India, 1950 - Article 227
High Courts21 Jul 2016Dismissed
Shyam Prashad - Appellant @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) 167 AIC 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50
High Courts21 Jul 2016Disposed Off
Sanjeev Attri Vs Ruchi Attri
High Court Of Himachal Pradesh · (2016) 4 HimLR 2206
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 29
High Courts21 Jul 2016Disposed Off
Kans Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2134
Criminal Procedure Code, 1973 (CrPC) - Section 436Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts21 Jul 2016Dismissed
Amar Nath Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2165 : (2016) LatestHLJ(HP) 1399
High Courts21 Jul 2016Dismissed
Rimpal Kumat Vs Ghoghan
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1044
High Courts21 Jul 2016Disposed Off
Sh. Sardar Singh Kapoor Vs Sh. Ranjit Singh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2150
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts20 Jul 2016Disposed Off
Dr. Mohinder Paul Sharma Vs Union of India
High Court Of Himachal Pradesh · (2016) 4 HimLR 2363
Constitution of India, 1950 - Article 226
High Courts20 Jul 2016Dismissed
Deepa Devi Vs Shri Munnshi Ram
High Court Of Himachal Pradesh · (2016) 4 HimLR 2313
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Jul 2016Dismissed
Onkar Singh Vs Malka Devi
High Court Of Himachal Pradesh · (2016) AIRCC 3326 : (2017) 1 CivCC 365 : (2016) 4 HimLR 2330
Civil Procedure Code, 1908 (CPC) - Section 100Succession Act, 1925 - Section 63
High Courts20 Jul 2016Disposed Off
Vinod Chadha Vs State of H.P
High Court Of Himachal Pradesh · (2016) 4 HimLR 2136
Criminal Procedure Code, 1973 (CrPC) - Section 438Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Jul 2016Dismissed
Seeta Devi Vs Dev Raj
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1446
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Jul 2016Allowed
Nand Lal Vs Uttam Chand
High Court Of Himachal Pradesh · (2016) 4 HimLR 2201 : (2016) LatestHLJ(HP) 1139
Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 94
High Courts20 Jul 2016Disposed Off
Jaidrath Vs Deputy Commissioner, Mandi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1093
Civil Procedure Code, 1908 (CPC) - Section 100