COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 27 of 80

High Courts03 Aug 2016Disposed Off

Pritam Chand Vs Naresh Kumar

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1040

Penal Code, 1860 (IPC) - Section 323, Section 34, Section 352, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3-(1)(x)

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High Courts02 Aug 2016Partly Allowed

Chaman Lal Bali Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) AIR(HP) 168 : (2016) 4 HimLR 2281 : (2016) LatestHLJ(HP) 1099 : (2017) 1 RentLR 234 : (2016) 3 SimLC 1593

Civil Procedure Code, 1908 (CPC) — Section 2(12)Constitution of India, 1950 — Article 14, 14, 19, 19, 21, 21, 300A, 300AHimachal Pradesh Urban Rent Control Act, 1987 — Section 14, 2(j)

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High Courts02 Aug 2016Disposed Off

Amar Singh and another - Petitioners @HASH State of Himachal Pradesh and another

High Court Of Himachal Pradesh · (2016) 3 SimLC 1585

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 323, Section 352, Section 504

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High Courts02 Aug 2016Dismissed

Reena and another - Petitioners @HASH State Bank of Patiala and Others

High Court Of Himachal Pradesh · (2016) 4 HimLR 2374 : (2016) LatestHLJ(HP) 1033 : (2016) 3 SimLC 1591

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2Enforcement of Security Interest Act, 2002 - Section 34Specific Relief Act, 1963 - Section 34, Section 37, Section 38, Section 6

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High Courts02 Aug 2016Disposed Off

Jagdish Alias Maru - Applicant @HASH Inder Singh Alias Dilbhag Singh and Others

High Court Of Himachal Pradesh · (2016) 3 SimLC 1661

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5, Section 100, Section 2(11)Specific Relief Act, 1963 - Section 34, Section 38

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High Courts02 Aug 2016Dismissed

Ramesh Chand - Appellant @HASH Amar Singh

High Court Of Himachal Pradesh · (2016) 167 AIC 323

Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 58(c), Section 60

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High Courts02 Aug 2016Dismissed

State of Himachal Pradesh - Appellant @HASH Vijender Singh

High Court Of Himachal Pradesh · (2016) 3 SimLC 1640

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 35, Section 42, Section 50

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High Courts02 Aug 2016Dismissed

M/s. Dagshai Auto Industries Vs H.P. Financial Corporation Ltd.

High Court Of Himachal Pradesh · (2016) 166 AIC 723

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts02 Aug 2016Dismissed

Director, Rural Development Vs Mohan Singh

High Court Of Himachal Pradesh · (2016) 151 FLR 328

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High Courts02 Aug 2016Dismissed

R.B. Industries Vs Rajesh Kumar

High Court Of Himachal Pradesh · (2016) ACD 872

Negotiable Instruments Act, 1881 (NI) — Section 138, 142(b)

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High Courts02 Aug 2016Disposed Off

Vijay Kumar Vs Sanjeev Kumar

High Court Of Himachal Pradesh · (2016) AAC 2064

Motor Vehicles Act, 1988 — Section 168

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High Courts02 Aug 2016Disposed Off

Himachal Pradesh Cricket Association Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 4 RCRCriminal 209

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 441Prevention of Corruption Act, 1988 - Section 13(2)

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High Courts01 Aug 2016Dismissed

Sant Ram and Another - Appellants @HASH Nikra Ram

High Court Of Himachal Pradesh · (2016) 3 SimLC 1559

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Section 100Specific Relief Act, 1963 - Section 37, Section 38

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High Courts01 Aug 2016Disposed Off

Durga Dass Vs Land Acquisition Collector

High Court Of Himachal Pradesh · (2016) 168 AIC 405

Land Acquisition Act, 1894 - Section 4

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High Courts01 Aug 2016Disposed Off

Sh Jai Prakash Vs Smt. Santosh Devi

High Court Of Himachal Pradesh · (2016) AAC 1973 : (2016) 3 SimLC 1577

Employees Compensation Act, 1923 — Section 3Evidence Act, 1872 — Section 114(g)Motor Vehicles Act, 1988 — Section 149, 166, 2(21)

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High Courts29 Jul 2016Disposed Off

Ashwani Narula Vs Anita Awasthi

High Court Of Himachal Pradesh · (2017) AAC 395

Motor Vehicles Act, 1988 - Section 168

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High Courts29 Jul 2016Dismissed

Oriental Insurance Co. Ltd. Vs Gurmeet Rani

High Court Of Himachal Pradesh · (2017) AAC 316

Motor Vehicles Act, 1988 - Section 147, Section 147, Section 168

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High Courts29 Jul 2016Dismissed

Himachal Pradesh State Electricity Board and Another - Petitioners @HASH Bahadur Singh and another

High Court Of Himachal Pradesh · (2017) 152 FLR 676 : (2016) 4 LLJ 460

Industrial Disputes Act, 1947 - Section 25F, Section 25FG, Section 25N

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High Courts29 Jul 2016Dismissed

Rajiv Kumar - Petitioner @HASH The Presiding Judge, Industrial Tribunal and Others

High Court Of Himachal Pradesh · (2016) 4 LLJ 465

Industrial Disputes Act, 1947 - Section 2(oo), Section 25G

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High Courts29 Jul 2016Dismissed

United India Insurance Co. Ltd. Vs Smt. Gianti Gupta

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1069

Motor Vehicles Act, 1988 - Section 166, Section 173

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