High Courts31 Aug 2016Allowed
Swaroop Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 2615
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 22 of 80
High Courts31 Aug 2016Dismissed
M/s. Winsome Textile Industries Limited Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1182
High Courts31 Aug 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Sanjay Kumar alias Sanju
High Court Of Himachal Pradesh · (2017) 2 AICLR 374 : (2017) 1 CriCC 513 : (2016) CriLJ 4893 : (2017) 2 Crimes 108
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50
High Courts31 Aug 2016Dismissed
Archana Chauhan Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2016) 4 Crimes 37
Penal Code, 1860 (IPC) — Section 376, 417, 506
High Courts30 Aug 2016Disposed Off
Mohit Jindal son of Shri Hari Ram Jindal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 08 SHI CK 0116
High Courts30 Aug 2016Disposed Off
Namita Maniktala Vs State of H.P.
High Court Of Himachal Pradesh · (2017) AIR(HP) 45
Right of Children to Free and Compulsory Education Act, 2009 - Section 12(1)(c)
High Courts30 Aug 2016Disposed Off
M/s V.S. Saini Government Contractor Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2544
Arbitration and Conciliation Act, 1996 - Section 11
High Courts30 Aug 2016Disposed Off
State of H.P. Vs Govind Singh
High Court Of Himachal Pradesh · (2016) sup HimLR 2602
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 37
High Courts29 Aug 2016Allowed
Ramesh Chand Vs State H.P.
High Court Of Himachal Pradesh · (2017) 1 LLJ 304
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 25F, Section 25G, Section 25H
High Courts29 Aug 2016Disposed Off
Dr. Amarjeet Singh - Appellant/Petitioner @HASH Smt. Vijay Laxmi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2575 : (2016) 3 SimLC 1761
Hindu Marriage Act, 1955 - Section 13(1)(i-a), Section 13(1)(i-b)
High Courts29 Aug 2016Disposed Off
Rahul Vs Surjeet Singh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2547
Limitation Act, 1963 - Section 5
High Courts29 Aug 2016Dismissed
Ramesh Rattan Vs Jeet Singh
High Court Of Himachal Pradesh · (2016) sup HimLR 2606
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38, Section 39
High Courts29 Aug 2016Disposed Off
State of H.P. Vs Rattan Chand
High Court Of Himachal Pradesh · (2016) 4 RCRCriminal 282
Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 - Section 14Penal Code, 1860 (IPC) - Section 409
High Courts26 Aug 2016Allowed
Pushpa Devi Vs United Insurance Company
High Court Of Himachal Pradesh · (2017) AAC 439
Motor Vehicles Act, 1988 - Section 168, Section 171
High Courts26 Aug 2016Dismissed
Sunil Bhaseen Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 CriCC 754 : (2017) CriLJ 322
Criminal Procedure Code, 1973 (CrPC) - Section 397Evidence Act, 1872 - Section 3, Section 73Penal Code, 1860 (IPC) - Section 420
High Courts26 Aug 2016Dismissed
Reliance General Insurance Company Ltd. Vs Mugli Begum
High Court Of Himachal Pradesh · (2017) AAC 140
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 170
High Courts26 Aug 2016Disposed Off
Anil Kumar Gupta - Appellant @HASH The Oriental Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2016) AAC 2242
Motor Vehicles Act, 1988 - Section 147
High Courts26 Aug 2016Disposed Off
United India Insurance Company Ltd. - Appellant @HASH Sh. Suresh Kumar and Others
High Court Of Himachal Pradesh · (2016) AAC 2307
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts26 Aug 2016Dismissed
Chander Kant Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2628
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468
High Courts26 Aug 2016Disposed Off
Oriental Insurance Company Limited Vs Bimla Devi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1177
Motor Vehicles Act, 1988 - Section 173