High Courts08 Sept 2016Dismissed

Vivek Sharma Vs Ram Rakha

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1282

Civil Procedure Code, 1908 (CPC) - Order 39Constitution of India, 1950 - Article 227
High Courts08 Sept 2016Dismissed

Chhering Dolma Vs State of H.P.

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1294

Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 - Section 4(1)
High Courts07 Sept 2016Dismissed

Smt. Roshni Devi Vs Man Chand

High Court Of Himachal Pradesh · (2016) AIRCC 3450 : (2017) 1 CivCC 506 : (2016) sup HimLR 2688 : (2017) 1 SimLC 220

Specific Relief Act, 1963 - Section 38
High Courts07 Sept 2016Dismissed

Raj Kumar Vs Smt. Rumalo Devi

High Court Of Himachal Pradesh · (2016) sup HimLR 2595

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 38, Section 39
High Courts07 Sept 2016Dismissed

Amar Nath Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1287

Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 409, Section 420, Section 466
High Courts06 Sept 2016Partly Allowed

Manoj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 CriCC 562 : (2016) CriLJ 5015 : (2016) 4 Crimes 34 : (2017) 1 HLR 597

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Sept 2016Disposed Off

Sh.Bal Krishan Rawat Vs Sh. Mohan Lal

High Court Of Himachal Pradesh · (2016) sup HimLR 2618

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471, Section 474