CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 18 of 80

High Courts21 Sept 2016Dismissed

Lekh Ram Vs Sh. Vidya Sagar

High Court Of Himachal Pradesh · (2017) AIRCC 255 : (2017) 2 CivCC 550 : (2016) sup HimLR 2809 : (2016) LatestHLJ(HP) 1439

Civil Procedure Code, 1908 (CPC) - Section 100
Read judgment
High Courts20 Sept 2016Disposed Off

Sher Bahadur Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2791

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 37
Read judgment
High Courts20 Sept 2016Disposed Off

Smt. Reeta Gupta Vs Sh. Lal Chand

High Court Of Himachal Pradesh · (2016) Sup HimLR 2763 : (2016) LatestHLJ(HP) 1270

Civil Procedure Code, 1908 (CPC) - Section 107(2), Section 152Himachal Pradesh Urban Rent Control Act, 1987 - Section 24(5)
Read judgment
High Courts20 Sept 2016Dismissed

Agya Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2821 : (2016) 4 LLJ 631

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 2(s)
Read judgment
High Courts19 Sept 2016Allowed

Shiv Ram Vs Partap Singh

High Court Of Himachal Pradesh · (2016) AIRCC 3205

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38
Read judgment
High Courts16 Sept 2016Disposed Off

Varun Samra Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2651

Criminal Procedure Code, 1973 (CrPC) - Section 482Drugs and Cosmetics Act, 1940 - Section 27(b)(ii), Section 32
Read judgment
High Courts16 Sept 2016Disposed Off

Shyam Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2642

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120(B), Section 409, Section 467, Section 468, Section 471
Read judgment