High Courts04 Oct 2016Dismissed
Sanjay Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2017) AIRCC 174
Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 104, Section 113
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 15 of 80
High Courts04 Oct 2016Dismissed
Bhupinder Singh Vs Sports Authority of India
High Court Of Himachal Pradesh · (2016) sup HimLR 2818
Constitution of India, 1950 - Article 14, Article 226
High Courts04 Oct 2016Disposed Off
Sahib Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2798
High Courts04 Oct 2016Dismissed
State of Himachal Pradesh Vs Virendra Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2793
Limitation Act, 1963 - Section 21
High Courts03 Oct 2016Dismissed
Ganga Ram Vs Dalip Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 409
Penal Code, 1860 (IPC) - Section 500
High Courts03 Oct 2016Dismissed
State of Himachal Pradesh Vs Nikka Ram
High Court Of Himachal Pradesh · (2017) 1 HimLR 276
Penal Code, 1860 (IPC) - Section 323, Section 34, Section 451
High Courts03 Oct 2016Dismissed
State of Himachal Pradesh Vs Jai Chand
High Court Of Himachal Pradesh · (2017) 1 HimLR 486
Penal Code, 1860 (IPC) - Section 279
High Courts03 Oct 2016Disposed Off
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Kalawati
High Court Of Himachal Pradesh · (2017) AAC 8 : (2016) sup HimLR 2986
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts03 Oct 2016Allowed
Sh. Manoj Kumar Vs Sh. Khel Chand Negi
High Court Of Himachal Pradesh · (2017) AAC 180
Employees Compensation Act, 1923 - Section 4(b)
High Courts03 Oct 2016Disposed Off
Subhash Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2017) CriLJ 2495
Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337Probation of Offenders Act, 1958 - Section 4
High Courts03 Oct 2016Disposed Off
Lachhman Vs Nag Ram
High Court Of Himachal Pradesh · (2016) sup HimLR 2787
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 100
High Courts03 Oct 2016Disposed Off
Shri Vijay Kumar Vs Shri Anant Ram alias Nantu
High Court Of Himachal Pradesh · (2016) sup HimLR 2815 : (2017) LatestHLJ(HP) 142
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts03 Oct 2016Disposed Off
Prem Chand Vs Ameshwar Singh
High Court Of Himachal Pradesh · (2017) 2 CivCC 462 : (2016) sup HimLR 2806
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 100
High Courts03 Oct 2016Partly Allowed
Nishal Mahajan Vs Chander Bhan Singh
High Court Of Himachal Pradesh · (2016) ACD 1103 : (2017) 2 BC 106 : (2017) 1 DCR 54 : (2017) 1 NIJ 730
Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Oct 2016Disposed Off
Shri Krishan Dutt Verma Vs Shri Shyam Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1420
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
High Courts30 Sept 2016Allowed
Raman Kumar alias Kala Vs State of H.P
High Court Of Himachal Pradesh · (2017) 1 HimLR 483
Penal Code, 1860 (IPC) - Section 376
High Courts30 Sept 2016Dismissed
Oriental Insurance Company Limited Vs Kanta Devi
High Court Of Himachal Pradesh · (2017) AAC 432
Motor Vehicles Act, 1988 - Section 168
High Courts30 Sept 2016Disposed Off
Suresh Kumar Vs H.P. Financial Corporation
High Court Of Himachal Pradesh · (2017) ACD 342 : (2016) 3 DCR 514 : (2017) 1 NIJ 235
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts30 Sept 2016Disposed Off
Oriental Insurance Company Limited Vs Jeewan Singh
High Court Of Himachal Pradesh · (2016) sup HimLR 2989
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts30 Sept 2016Disposed Off
Oriental Insurance Company Ltd. Vs Dr. Chaman Lal Gupta
High Court Of Himachal Pradesh · (2016) sup HimLR 2954
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(2)(iii)