High Courts26 Dec 2016Dismissed
New India Insurance Company Vs Hiravati Sharma
High Court Of Himachal Pradesh · (2017) 1 ACC 146
Motor Vehicles Act, 1988 - Section 149, Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 2 of 80
High Courts26 Dec 2016Dismissed
Sh. Virbhadra Singh Vs Deputy Commissioner
High Court Of Himachal Pradesh · (2017) 291 CurTR 439
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 148
High Courts26 Dec 2016Dismissed
Surat Ram Vs Himachal Gramin Bank
High Court Of Himachal Pradesh · (2017) 2 BC 519
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts23 Dec 2016Disposed Off
Prem Lal Vs The Associated Cement Company Ltd.
High Court Of Himachal Pradesh · (2017) AAC 768
Workmens Compensation Act, 1923 - Section 4(1)(c)
High Courts23 Dec 2016Disposed Off
Oriental Insurance Company Vs Smt. Piplo
High Court Of Himachal Pradesh · (2017) AAC 850
Workmens Compensation Act, 1923 - Section 10(1), Section 3
High Courts23 Dec 2016Disposed Off
Managing Director, M/s Nipso Polyfabriks Ltd. Vs Shri Prabhakar Singh
High Court Of Himachal Pradesh · (2017) 2 HimLR 720
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts23 Dec 2016Disposed Off
Keso alias Kashori Lal Vs Premi Devi
High Court Of Himachal Pradesh · (2017) 2 HimLR 814
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts22 Dec 2016Disposed Off
State of Himachal Pradesh Vs Darshan Lal
High Court Of Himachal Pradesh · (2017) 1 HimLR 499
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50
High Courts22 Dec 2016Disposed Off
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2017) 1 HimLR 518
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts22 Dec 2016Allowed
Rakesh Verma Vs Ram Chander
High Court Of Himachal Pradesh · (2017) 170 AIC 740
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Dec 2016Disposed Off
National Insurance Company Ltd. Vs Rajveer Kaur
High Court Of Himachal Pradesh · (2017) AAC 697 : (2017) 1 ACC 329 : (2017) 2 TAC 156
Motor Vehicles Act, 1988 - Section 149
High Courts22 Dec 2016Disposed Off
Vinod Kumar Vs State of H.P
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 81
Land Acquisition Act, 1894 - Section 18
High Courts21 Dec 2016Disposed Off
Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni Vs Mr. Satish Chand
High Court Of Himachal Pradesh · (2017) 2 HimLR 677 : (2017) LatestHLJ(HP) 184
High Courts21 Dec 2016Disposed Off
Rajesh Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 2 HimLR 685
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14 (3), Section 151
High Courts21 Dec 2016Dismissed
State of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2017) 170 AIC 742 : (2017) 1 HimLR 513 : (2017) LatestHLJ(HP) 125
Penal Code, 1860 (IPC) - Section 306, Section 34, Section 498A
High Courts21 Dec 2016Disposed Off
Smt. Raksha Devi Vs Smt. Uma
High Court Of Himachal Pradesh · (2017) 1 HimLR 48 : (2017) 1 SimLC 77
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 21 Rule 32, Section 47
High Courts21 Dec 2016Dismissed
State of Himachal Pradesh Vs Ashok Kumar
High Court Of Himachal Pradesh · (2017) 170 AIC 748 : (2017) LatestHLJ(HP) 49
Drugs and Cosmetics Act, 1940 - Section 18-ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts21 Dec 2016Disposed off
State of Himachal Pradesh Vs Prem Chand
High Court Of Himachal Pradesh · (2017) 170 AIC 752
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts21 Dec 2016Disposed Off
Sharda Vs Surat Singh
High Court Of Himachal Pradesh · (2017) 170 AIC 745
Criminal Procedure Code, 1973 (CrPC) - Section 362, Section 482
High Courts20 Dec 2016Disposed Off
Sujan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 197
Constitution of India, 1950 - Article 226