High Courts06 Apr 2016Disposed Off
Sh. Jagir Singh and others Vs Sh. Ajayveer Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 518
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 61 of 80
High Courts06 Apr 2016Allowed
Suresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 201, Section 302, Section 34
High Courts05 Apr 2016Disposed Off
Khim Raj son of Shri Piare Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 835
Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2016Disposed Off
India Bulls Housing Finance Ltd. Vs Rakesh Kumar Banta
High Court Of Himachal Pradesh · (2016) ILRHP 832
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts05 Apr 2016Dismissed
Yagya Dutt alias Rinku Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 870
Penal Code, 1860 (IPC) — Section 366A, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts05 Apr 2016Dismissed
Tandub Chhering alias Dharama Nand Vs Additional District Magistrate
High Court Of Himachal Pradesh · (2016) ILRHP 868
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 51Himachal Pradesh Panchayati Raj Act, 1994 — Section 12(1)(a)(i)
High Courts05 Apr 2016Disposed Off
Commissioner of Income Tax, Shimla Vs M/s Singhal Software, Parwanoo
High Court Of Himachal Pradesh · (2016) 2 SimLC 1050
High Courts05 Apr 2016Disposed Off
Alam Chand Vs Yaad Singh
High Court Of Himachal Pradesh · (2016) ILRHP 819
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts05 Apr 2016Disposed off
Gian Chand Vs Om Parkash
High Court Of Himachal Pradesh · (2016) ILRHP 827 : (2016) LatestHLJ(HP) 660
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 42
High Courts05 Apr 2016Disposed off
Khim Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 313Evidence Act, 1872 - Section 106, Section 8Penal Code, 1860 (IPC) - Section 302
High Courts05 Apr 2016Disposed off
Sanjay Aggarwal Vs BLCCO Lawrie Limited and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1510 : (2016) ILRHP 849 : (2016) LatestHLJ(HP) 534
Arbitration and Conciliation Act, 1996 - Section 11, Section 15, Section 15, Section 16, Section 17, Section 17, Section 18, Section 18, Section 19, Section 19, Section 2(e), Section 20, Section 21, Section 24, Section 25, Section 42, Section 9
High Courts05 Apr 2016Dismissed
Yagya Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 366-A, Section 376, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts05 Apr 2016Disposed off
India Bulls Housing Finance Ltd. Vs Rakesh Kumar Banta and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0008
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34, Section 35
High Courts04 Apr 2016Dismissed
State of Himachal Pradesh Vs Pano Devi
High Court Of Himachal Pradesh · (2016) ILRHP 811
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341, 504
High Courts04 Apr 2016Disposed Off
State of Himachal Pradesh Vs Kishori Lal
High Court Of Himachal Pradesh · (2016) sup HimLR 3160 : (2016) ILRHP 803
Penal Code, 1860 (IPC) — Section 323, 342, 376, 498
High Courts04 Apr 2016Disposed Off
Hem Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 794
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts04 Apr 2016Disposed Off
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2017) 2 CriCC 151 : (2017) CriLJ 704 : (2016) ILRHP 815
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts04 Apr 2016Dismissed
Secretary, Rural Development Department and Others Vs Jethi Devi
High Court Of Himachal Pradesh · (2016) 2 CLR 489 : (2016) 150 FLR 284 : (2016) ILRHP 801
High Courts04 Apr 2016Dismissed
Yashpal and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, Section 118Penal Code, 1860 (IPC) - Section 120-B, Section 363, Section 366-A, Section 375, Section 376
High Courts01 Apr 2016Disposed Off
Court on its own motion Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 706
Constitution of India, 1950 — Article 226