High Courts01 Apr 2016Dismissed
Atul Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 697
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 62 of 80
High Courts01 Apr 2016Disposed Off
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Krishna Sharma
High Court Of Himachal Pradesh · (2016) ILRHP 704
Motor Vehicles Act, 1988 — Section 149, 166
High Courts01 Apr 2016Disposed Off
Godawari Pathania Vs Ravi Bhardwaj
High Court Of Himachal Pradesh · (2016) 2 DCR 84
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Apr 2016Disposed Off
National Insurance Company Limited Vs Shri Jai Chand
High Court Of Himachal Pradesh · (2016) ILRHP 763
Motor Vehicles Act, 1988 — Section 149, 2(10), 2(21), 2(35), 2(47)
High Courts01 Apr 2016Disposed Off
Laxman Vs HRTC
High Court Of Himachal Pradesh · (2016) ILRHP 744
Motor Vehicles Act, 1988 — Section 166
High Courts01 Apr 2016Allowed
Sadh Ram Vs Sanjay Rao and Others
High Court Of Himachal Pradesh · (2016) AAC 1371 : (2017) ACJ 658 : (2016) ILRHP 780 : (2016) LatestHLJ(HP) 763
Motor Vehicles Act, 1988 - Section 166, Section 168Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts01 Apr 2016Disposed Off
Dina Nath Vs Kamal Sharma and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 796
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts01 Apr 2016Disposed Off
Manoj Kumar and others Vs Rajesh Kumar and others
High Court Of Himachal Pradesh · (2016) ILRHP 746 : (2016) LatestHLJ(HP) 701
Motor Vehicles Act, 1988 - Section 140
High Courts01 Apr 2016Allowed
Inderjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 715 : (2016) LatestHLJ(HP) 441 : (2016) 5 RCRCriminal 888
Penal Code, 1860 (IPC) - Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts01 Apr 2016Disposed Off
Union of India and others Vs Smt. Radha Verma & others
High Court Of Himachal Pradesh · (2016) ILRHP 790 : (2016) LatestHLJ(HP) 704
Motor Vehicles Act, 1988 - Section 166, 173
High Courts01 Apr 2016Dismissed
Oriental Insurance Company Limited Vs Shri Ravi Kant & others
High Court Of Himachal Pradesh · (2016) ILRHP 766 : (2016) 2 SimLC 619
High Courts01 Apr 2016Disposed Off
Ramesh Kumar and another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1419 : (2016) ILRHP 776 : (2016) 2 SimLC 609
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Disposed Off
Suber Singh Prehar Vs Union of India and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1417 : (2016) 2 SimLC 650
High Courts01 Apr 2016Allowed
Ashok Kumar Vs Lajya Devi
High Court Of Himachal Pradesh · (2016) AAC 1536 : (2016) ILRHP 695
High Courts01 Apr 2016Dismissed
Oriental Insurance Company Ltd. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2016) AAC 1525 : (2016) ILRHP 769
High Courts01 Apr 2016Dismissed
Satish Kumar and another Vs Tarun Jain and another
High Court Of Himachal Pradesh · (2016) AAC 1387 : (2016) ILRHP 784
Motor Vehicles Act, 1988 — Section 168
High Courts01 Apr 2016Disposed Off
Vinod and Others Vs Champa Thakur and Others
High Court Of Himachal Pradesh · (2016) AAC 1281 : (2016) ILRHP 792
Motor Vehicles Act, 1988 — Section 168
High Courts01 Apr 2016Dismissed
Atul Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 173, Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 304, Section 34
High Courts01 Apr 2016Dismissed
State of Himachal Pradesh Vs Kunju Ram
High Court Of Himachal Pradesh · (2016) ILRHP 786 : (2016) 2 SimLC 698
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Evidence Act, 1872 - Section 91, Section 92Penal Code, 1860 (IPC) - Section 409, Section 420, Section 467, Section 468, Section 471
High Courts01 Apr 2016Dismissed
Faryad Bhatti and Others Vs High Court of H.P.
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0016
Constitution of India, 1950 - Article 226