COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 64 of 80

High Courts30 Mar 2016Dismissed

State of Himachal Pradesh and Others Vs Dave Ram and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1441 : (2016) ILRHP 602 : (2016) 2 SimLC 828

Land Acquisition Act, 1894 - Section 18, Section 23, Section 23(1), Section 23(1A), Section 23(2), Section 34, Section 4, Section 4 (1), Section 4(1)

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High Courts30 Mar 2016Disposed off

Ram Pyari and Others Vs R.R. Gears Pvt. Ltd. and Others

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0065

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 18 Rule 17, Order 22 Rule 10-A, Order 22 Rule 4, Order 22 Rule 4(2), Section 151Evidence Act, 1872 - Section 137

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High Courts30 Mar 2016Disposed Off

State of H.P. Vs Kanta Devi

High Court Of Himachal Pradesh · (2016) 3 HimLR 1357 : (2016) 2 SimLC 660

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 325

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High Courts30 Mar 2016Disposed Off

R.R. Sharma Vs Ram Kumari and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1297 : (2016) ILRHP 597 : (2016) LatestHLJ(HP) 1219

Constitution of India, 1950 - Article 14, Article 141Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 24 (5)

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High Courts29 Mar 2016Disposed Off

Roshan Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 646

Constitution of India, 1950 — Article 226

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High Courts29 Mar 2016Disposed Off

Dadu Ram Vs Land Acquisition Collector

High Court Of Himachal Pradesh · (2016) ILRHP 636

Land Acquisition Act, 1894 — Section 18, 54

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High Courts29 Mar 2016Disposed Off

Mohan Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 643

Constitution of India, 1950 — Article 226

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High Courts29 Mar 2016Disposed Off

Uma Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 595

Central Civil Services (Pension) Rules, 1972 — Rule 54

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High Courts29 Mar 2016Disposed off

Mela Ram Vs Himachal Pradesh State Electricity Board Limited and Others

High Court Of Himachal Pradesh · (2016) 2 CLR 164 : (2016) 3 HimLR 1304 : (2016) ILRHP 590

Constitution of India, 1950 — Article 226

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High Courts29 Mar 2016Allowed

Jagdish Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 3 HimLR 1344 : (2016) ILRHP 581

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50, Section 50(1)

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High Courts29 Mar 2016Dismissed

Rustam Garg and Others Vs Himachal Pradesh Public Service Commission and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1305 : (2016) ILRHP 591

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High Courts28 Mar 2016Disposed Off

Kamlesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 577

Constitution of India, 1950 — Article 226

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High Courts28 Mar 2016Disposed Off

Khayali Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 578

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts28 Mar 2016Disposed Off

Kehar Singh and others Vs Nimo Devi and another

High Court Of Himachal Pradesh · (2016) 3 HimLR 1361

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High Courts28 Mar 2016Dismissed

Gramin Janta Kalyan Samiti, Kuthera Vs State of H.P. and others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1301 : (2016) ILRHP 574 : (2016) LatestHLJ(HP) 522

Constitution of India, 1950 - Article 226

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High Courts28 Mar 2016Partly Allowed

Oriental Insurance Company Limited Vs Nirmla and Others

High Court Of Himachal Pradesh · (2016) 3 ACC 671 : (2016) 3 HimLR 1309

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High Courts23 Mar 2016Disposed Off

Budhi Singh Vs Smt. Meena Devi

High Court Of Himachal Pradesh · (2016) ILRHP 508

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts23 Mar 2016Disposed Off

Dr. Saif Ali Khan Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 514

Land Acquisition Act, 1894 — Section 18

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High Courts23 Mar 2016Disposed Off

Geeta Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 523

Land Acquisition Act, 1894 — Section 18

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High Courts23 Mar 2016Disposed Off

Aiyesha daughter of Shri Anil Khan Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 505

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34, 498A

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