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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 65 of 80

High Courts23 Mar 2016Dismissed

Kali Dass Vs Minki Devi

High Court Of Himachal Pradesh · (2016) ILRHP 532

Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 63
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High Courts23 Mar 2016Partly Allowed

Chittra @ Najia Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 512

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34, 498A
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High Courts23 Mar 2016Disposed Off

Saif Ali Khan Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0070

Land Acquisition Act, 1894 - Section 18, Section 23, Section 23(1), Section 24, Section 4, Section 4(1), Section 5-A(2), Section 6, Section 9 (1)
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High Courts23 Mar 2016Disposed off

Budhi Singh Vs Meena Devi and Others

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 498-A, Section 506
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High Courts23 Mar 2016Disposed off

Cecil Instant Power Company Vs Punjab National Bank and Others

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0053

Constitution of India, 1950 - Article 226, Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 20, Section 34(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security In
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High Courts22 Mar 2016Dismissed

Manoj Kumar Vs M/s Sintex Industries Pvt. Limited

High Court Of Himachal Pradesh · (2016) 3 CLR 549 : (2016) 150 FLR 287 : (2016) ILRHP 471 : (2016) LabLR 580 : (2016) 2 LLJ 601 : (2016) 2 SimLC 835

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
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High Courts22 Mar 2016Disposed off

State of Himachal Pradesh Vs Sikander

High Court Of Himachal Pradesh · (2016) 2 SimLC 613

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 417Penal Code, 1860 (IPC) - Section 120-B, Section 376, Section 417, Section 418, Section 423, Section 506
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