High Courts18 Mar 2016Dismissed
Ranjot Singh Thakur Vs Virender Singh
High Court Of Himachal Pradesh · (2016) ILRHP 391
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 67 of 80
High Courts18 Mar 2016Disposed Off
Asha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1320
Constitution of India, 1950 - Article 226
High Courts18 Mar 2016Disposed off
ICICI Lombard General Insurance Co. Ltd. Vs Rattna Karir and Others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1173 : (2016) ILRHP 367
Motor Vehicles Act, 1988 - Section 158 (6), Section 166 (4)
High Courts18 Mar 2016Disposed off
National Insurance Company Ltd. Vs Krishanu Ram
High Court Of Himachal Pradesh · (2016) AAC 1427 : (2016) 2 HimLR 1203 : (2016) ILRHP 385
Motor Vehicles Act, 1988 — Section 173, 3
High Courts18 Mar 2016Disposed Off
Randeep Singh Attri and another Vs Mittal Trading Company
High Court Of Himachal Pradesh · (2016) ACD 418
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Mar 2016Allowed
Balbir Kumar Vs Ajay Kumar and another
High Court Of Himachal Pradesh · (2016) AAC 1107 : (2016) sup HimLR 3168 : (2016) ILRHP 361
Motor Vehicles Act, 1988 — Section 147, 166, 168
High Courts18 Mar 2016Dismissed
Ranjot Singh Thakur and Others Vs Virender Singh and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0055
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 131Specific Relief Act, 1963 - Section 16(c), Section 34, Section 38
High Courts18 Mar 2016Dismissed
United India Insurance Company Ltd. Vs Kamal Sharma and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0042
Motor Vehicles Act, 1988 - Section 2, Section 2(14), Section 2(18), Section 2(19), Section 2(28), Section 2(44), Section 2(46), Section 2(47)Penal Code, 1860 (IPC) - Section 337, Section 338, Section 34
High Courts18 Mar 2016Disposed off
Managing Director HRTC Vs Khem Chand and Anr.
High Court Of Himachal Pradesh · (2016) AAC 1118 : (2016) 2 HimLR 1274 : (2016) ILRHP 377
Motor Vehicles Act, 1988 — Section 168(1)
High Courts18 Mar 2016Allowed
Oriental Insurance Co. Vs Bholi and Ors.
High Court Of Himachal Pradesh · (2016) AAC 1103 : (2016) 2 HimLR 1166 : (2016) ILRHP 389
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts18 Mar 2016Dismissed
National Insurance Co. Ltd. Vs Dhaman Dutt Sharma and Ors.
High Court Of Himachal Pradesh · (2016) AAC 1098 : (2016) 2 HimLR 1163 : (2016) ILRHP 381
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts18 Mar 2016Disposed off
Rita Mohil and Ors. Vs Imran Khan and Anr.
High Court Of Himachal Pradesh · (2016) AAC 1099 : (2017) 2 ACC 245 : (2017) ACJ 304 : (2016) 2 HimLR 1161 : (2016) ILRHP 397
Motor Vehicles Act, 1988 — Section 166, 173
High Courts18 Mar 2016Dismissed
National Insurance Co. Ltd. Vs Savitri Devi and another
High Court Of Himachal Pradesh · (2016) AAC 1186 : (2016) 2 HimLR 985 : (2016) ILRHP 383
Motor Vehicles Act, 1988 — Section 147, 149
High Courts18 Mar 2016Disposed off
United India Insurance Company Ltd. Vs Surinder Singh and Ors.
High Court Of Himachal Pradesh · (2016) AAC 1422 : (2016) 2 HimLR 1180 : (2016) ILRHP 410
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts17 Mar 2016Disposed Off
Rahul S/o Sh. J.K. Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 351
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 8
High Courts17 Mar 2016Dismissed
Shridhar Sharma Vs Mukesh Thakur
High Court Of Himachal Pradesh · (2016) ILRHP 354
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts17 Mar 2016Disposed Off
Thakur Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 359
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366, 370, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts17 Mar 2016Disposed Off
Shri Hussan Lal Vs Data Ram
High Court Of Himachal Pradesh · (2016) AIRCC 1552 : (2016) 3 CivCC 343 : (2016) ILRHP 626 : (2016) 2 RCRRent 344
Himachal Pradesh Urban Rent Control Act, 1987 - Section 13
High Courts17 Mar 2016Dismissed
Bhag Mal Vs Ram Krishan
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0071
Contract Act, 1872 - Section 2, Section 65, Section 70, Section 72Transfer of Property Act, 1882 - Section 53-A
High Courts17 Mar 2016Disposed off
Shyam Walia Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 439Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 8