High Courts15 Mar 2016Dismissed
National Traders Dharamshala Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1104 : (2016) ILRHP 271
Himachal Pradesh General Sales Tax Act, 1968 — Section 22(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 69 of 80
High Courts15 Mar 2016Dismissed
Balkrishan Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1037 : (2016) ILRHP 249
High Courts15 Mar 2016Allowed
Daulat Ram Vs State of HP and others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1036 : (2016) ILRHP 264 : (2016) LatestHLJ(HP) 432
High Courts15 Mar 2016Disposed Off
Vinod Kumar Vs Shakuntala and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 18, Section 19, Section 20, Section 21, Section 22, Section 26
High Courts15 Mar 2016Disposed off
Himachal Pradesh Housing and Urban Development Authority and Others Vs Kundan Lal Hari Ram and Company
High Court Of Himachal Pradesh · (2016) 162 AIC 317 : (2016) ILRHP 266
Arbitration and Conciliation Act, 1996 - Section 21, Section 34, Section 37, Section 43
High Courts15 Mar 2016Disposed Off
Court on its own motion Vs P.C. Dhiman and Others
High Court Of Himachal Pradesh · (2016) CriLJ 2775 : (2016) ILRHP 251
High Courts14 Mar 2016Dismissed
State of Himachal Pradesh Vs Darshan Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 245
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Mar 2016Dismissed
Onkar Singh Vs Executive Engineer, HPSEB Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 227
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts14 Mar 2016Disposed Off
Sh. Pradeep Kumar Bhandari Vs Sh. Manohar Lal
High Court Of Himachal Pradesh · (2016) ILRHP 228
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)(a)(i)
High Courts14 Mar 2016Dismissed
Babu Ram Vs Satya Devi
High Court Of Himachal Pradesh · (2016) ILRHP 219
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts14 Mar 2016Disposed Off
HP Board of School Education Vs Rajnesh
High Court Of Himachal Pradesh · (2016) ILRHP 222
High Courts14 Mar 2016Dismissed
Vijay Sood Vs Central University of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 248
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts14 Mar 2016Dismissed
Manohar Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 223 : (2016) LIC 3569
Constitution of India, 1950 — Article 16
High Courts14 Mar 2016Disposed off
Pradeep Kumar Bhandari Vs Manohar Lal
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0038
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 4Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(3)(a)(i), Section 21
High Courts14 Mar 2016Dismissed
State of H.P. Vs Sita Ram Yadav and Others
High Court Of Himachal Pradesh · (2016) ILRHP 238 : (2016) 2 SimLC 735
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 409, Section 420, Section 467, Section 468, Section 471Prevention of Corruption Act, 1988 - Section 13(2)
High Courts14 Mar 2016Dismissed
State of Himachal Pradesh Vs Anil Kumar and Others
High Court Of Himachal Pradesh · (2016) 3 CriCC 821 : (2016) CriLJ 2772 : (2016) 4 Crimes 397 : (2016) ILRHP 234 : (2016) 5 RCRCriminal 836 : (2016) 2 SimLC 664
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29
High Courts14 Mar 2016Disposed off
Dharmila Thakur Vs H.P. University and another
High Court Of Himachal Pradesh · (2016) 2 HimLR 1159 : (2016) ILRHP 221
Constitution of India, 1950 — Article 226
High Courts11 Mar 2016Dismissed
State of Himachal Pradesh Vs Kashmir Singh
High Court Of Himachal Pradesh · (2016) 2 SimLC 817
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts11 Mar 2016Dismissed
State of Himachal Pradesh Vs Vishnu Pal @ Papla and another
High Court Of Himachal Pradesh · (2016) ILRHP 200 : (2016) 2 SimLC 647
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts11 Mar 2016Dismissed
Kalawati Vs Netar Singh and others
High Court Of Himachal Pradesh · (2016) AIR(HP) 85 : (2016) ILRHP 195
Specific Relief Act, 1963 - Section 38