High Courts04 Mar 2016Disposed Off
Viyasan Devi Vs Ashok Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 147
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 71 of 80
High Courts04 Mar 2016Disposed Off
Jagmohan Singh Vs The Oriental Insurance Company Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 129
Motor Vehicles Act, 1988 — Section 147, 149
High Courts04 Mar 2016Disposed Off
Sohan Lal Vs Om Prakash Sharma
High Court Of Himachal Pradesh · (2016) ILRHP 140
Motor Vehicles Act, 1988 — Section 169
High Courts04 Mar 2016Dismissed
Shri Suitm Sareen Vs Rano Devi
High Court Of Himachal Pradesh · (2016) ILRHP 141
Motor Vehicles Act, 1988 — Section 166
High Courts04 Mar 2016Dismissed
National Insurance Company Ltd. Vs Smt. Kushla Devi and Others
High Court Of Himachal Pradesh · (2016) AAC 1101 : (2016) ILRHP 131
Motor Vehicles Act, 1988 — Section 147, 166, 168
High Courts04 Mar 2016Disposed Off
Oriental Insurance Company Ltd. Vs Veena Devi and Others
High Court Of Himachal Pradesh · (2016) AAC 1100 : (2016) ILRHP 139
Motor Vehicles Act, 1988 — Section 147, 166
High Courts04 Mar 2016Dismissed
Triveni Prasad Vs Kanwal Jeet and Others
High Court Of Himachal Pradesh · (2016) AAC 1096 : (2016) ILRHP 143
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Motor Vehicles Act, 1988 — Section 166, 168
High Courts04 Mar 2016Disposed Off
Oriental Insurance Co. Vs Usha Kumari and Others
High Court Of Himachal Pradesh · (2016) AAC 1069 : (2016) ILRHP 136 : (2016) LatestHLJ(HP) 571
Motor Vehicles Act, 1988 — Section 147, 149, 166
High Courts04 Mar 2016Dismissed
Ajay Mahajan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0022
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114
High Courts03 Mar 2016Allowed
Court on its own motion Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 114
Constitution of India, 1950 — Article 226
High Courts03 Mar 2016Dismissed
Mastu Devi Vs Chet Ram
High Court Of Himachal Pradesh · (2016) AIR(HP) 154 : (2016) 4 CivCC 498 : (2016) ILRHP 119
Limitation Act, 1963 — Article 64, 65
High Courts03 Mar 2016Disposed off
Anant Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0058
Land Acquisition Act, 1894 - Section 18, Section 23(1-A), Section 4(1)
High Courts03 Mar 2016Disposed Off
Tirupati Aluminium Limited Vs Sturdy Industries Limited
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0023
High Courts03 Mar 2016Disposed off
Subhash Thakur Vs Nand Kumar and another
High Court Of Himachal Pradesh · (2016) 4 BC 573 : (2016) 3 CivCC 503 : (2016) 3 CriCC 333 : (2016) 4 Crimes 462 : (2017) 1 DCR 149 : (2016) 4 RCRCivil 393 : (2016) 4 RCRCriminal 336 : (2016) 1 SimLC 514
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts02 Mar 2016Disposed Off
Bhartiya Govansh Rakshan Sanverdhan Parishad Vs Union of India
High Court Of Himachal Pradesh · (2016) ILRHP 59
Constitution of India, 1950 — Article 226
High Courts02 Mar 2016Disposed Off
Ram Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) ILRHP 91 : (2016) 1 SimLC 489
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 395, Section 396, Section 412, Section 457, Section 460
High Courts02 Mar 2016Disposed off
Daljit Kumar Vs H.P. State Financial Corporation and Others
High Court Of Himachal Pradesh · (2016) AIRCC 1319 : (2016) ILRHP 79 : (2016) 1 SimLC 602
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 66, Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 90, Section 115, Section 47
High Courts02 Mar 2016Disposed off
Ramesh Hans Vs Sudha Hans and Others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1016 : (2016) ILRHP 103 : (2016) LatestHLJ(HP) 368 : (2016) 1 SimLC 588
Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Section 115, Section 96Limitation Act, 1963 - Section 5
High Courts02 Mar 2016Dismissed
Tara Devi & ors. Vs Kaushalya Devi & ors.
High Court Of Himachal Pradesh · (2016) ILRHP 110 : (2016) LatestHLJ(HP) 422
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 6
High Courts02 Mar 2016Dismissed
Harnam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 87 : (2016) 2 SimLC 712
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Protection of Children from Sexual Offences Act, 2012 - Section 6