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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 70 of 80

High Courts11 Mar 2016Disposed Off

M/s Hans Raj & Sons Vs Gaurav Gour

High Court Of Himachal Pradesh · (2016) ACD 1054 : (2016) 2 DCR 223 : (2016) 2 NIJ 179

Criminal Procedure Code, 1973 (CrPC) - Section 147, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts11 Mar 2016Allowed

Harbans Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 175 : (2016) LatestHLJ(HP) 476 : (2016) 2 SimLC 848

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161, Section 164, Section 313Evidence Act, 1872 - Section 45A, Section 65B, Section 65-B, Section 65B(2), Section 65B(4), Section 65
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High Courts11 Mar 2016Allowed

Unpa Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 204 : (2016) 2 SimLC 717

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161, Section 313Penal Code, 1860 (IPC) - Section 302, Section 309
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High Courts11 Mar 2016Allowed

Deepak Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 CriCC 39 : (2017) 1 Crimes 253 : (2016) ILRHP 191 : (2016) LatestHLJ(HP) 417

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts10 Mar 2016Disposed off

Pradeep Kumar and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0026

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 437, Section 437(1), Section 438, Section 438(1), Section 439, Section 439(1), Section 46Evidence Act, 1872 - Section 27
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High Courts10 Mar 2016Disposed off

Leela Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 CriCC 227 : (2016) 5 RCRCriminal 667

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 454
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High Courts10 Mar 2016Disposed Off

Roop Lal Gautam Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 CriCC 123 : (2016) ILRHP 171 : (2016) 5 RCRCriminal 665

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 269, 270, 277, 326, 336, 420Water (Prevention and Control of Pollution) Act, 1974 — Section 43, 44
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High Courts09 Mar 2016Disposed Off

Vicky Thakur Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 169

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 61
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High Courts09 Mar 2016Disposed Off

Goverdhan Dass son of Shri Maya Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 CriCC 164 : (2016) 4 Crimes 228 : (2016) ILRHP 166 : (2016) 2 RCRCriminal 987

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 37
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