COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 60 of 80

High Courts08 Apr 2016Disposed Off

H.P. State Cooperative Bank Ltd. having its Head Office at The Mall Shimla through its Managing Director Shri Amit Kashyap Vs National Insurance Company Ltd. and another

High Court Of Himachal Pradesh · (2016) 2 CivCC 502 : (2016) 3 HimLR 1519 : (2016) 3 HimLR 1606 : (2016) ILRHP 979

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 151

High Courts07 Apr 2016Allowed

Nanak Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ILRHP 933

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts07 Apr 2016Disposed Off

Municipal Corporation, Shimla Vs Ramesh Chand Thakur

High Court Of Himachal Pradesh · (2016) ILRHP 932

High Courts07 Apr 2016Disposed Off

M/s Caplin Point Laboratories Ltd. Vs Union of India

High Court Of Himachal Pradesh · (2016) ILRHP 927

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27(d)

High Courts07 Apr 2016Disposed Off

Commissioner, Central Excise Chandigarh Vs M/s Valley Iron & Steel Co. Ltd.

High Court Of Himachal Pradesh · (2016) 337 ELT 167 : (2016) ILRHP 926

Constitution of India, 1950 — Article 226

High Courts07 Apr 2016Dismissed

State of H.P. Vs Arun Kumar alias Ashu

High Court Of Himachal Pradesh · (2016) ILRHP 953

Penal Code, 1860 (IPC) — Section 120B, 363, 376

High Courts07 Apr 2016Disposed Off

Ratti Ram Sharma Vs Satya Devi

High Court Of Himachal Pradesh · (2016) ILRHP 947

Hindu Marriage Act, 1955 — Section 13(1)(i a)

High Courts07 Apr 2016Dismissed

State of Himachal Pradesh Vs Arjun Singh

High Court Of Himachal Pradesh · (2016) ILRHP 964

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Punjab Police Rules, 1934 — Para 22.70

High Courts07 Apr 2016Disposed Off

State of Himachal Pradesh Vs Amar Chand

High Court Of Himachal Pradesh · (2016) ILRHP 957

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts07 Apr 2016Disposed Off

Shalini Singh Thakur Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 952

Criminal Procedure Code, 1973 (CrPC) — Section 397

High Courts07 Apr 2016Disposed Off

Veepul Lakhanpal Vs Smt. Pooja

High Court Of Himachal Pradesh · (2016) ILRHP 972 : (2016) LatestHLJ(HP) 449

Civil Procedure Code, 1908 (CPC) - Section 10, 21AConstitution of India, 1950 - Article 227

High Courts06 Apr 2016Disposed Off

Manish Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ILRHP 907

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 498, 504

High Courts06 Apr 2016Dismissed

State of Himachal Pradesh Vs Sanjay Kumar

High Court Of Himachal Pradesh · (2016) ILRHP 914

Penal Code, 1860 (IPC) — Section 201, 302, 392

High Courts06 Apr 2016Disposed Off

Roshan Lal (In jail) Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 909

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 323, 452, 506

High Courts06 Apr 2016Disposed Off

Hari Singh Vs General Manager, Ranjit Sagar

High Court Of Himachal Pradesh · (2016) ILRHP 896

Land Acquisition Act, 1894 — Section 18, 54

High Courts06 Apr 2016Disposed Off

Bharat Sanchar Nigam Ltd. Vs Darshan Lal

High Court Of Himachal Pradesh · (2016) ILRHP 883

Constitution of India, 1950 — Article 226

High Courts06 Apr 2016Dismissed

State of Himachal Pradesh Vs Neetu Devi

High Court Of Himachal Pradesh · (2016) ILRHP 911

Penal Code, 1860 (IPC) — Section 147, 149, 323, 451, 506

High Courts06 Apr 2016Disposed off

Bano Devi Vs Rashilu Devi and Others

High Court Of Himachal Pradesh · (2016) AAC 2195 : (2016) 3 CLR 123 : (2016) 150 FLR 961 : (2016) 3 HimLR 1465 : (2016) ILRHP 875 : (2016) LabLR 805 : (2016) LatestHLJ(HP) 525 : (2016) 2 LLN 428

Workmens Compensation Act, 1923 - Section 10, Section 19, Section 2(d), Section 22, Section 3, Section 30, Section 4, Section 8

High Courts06 Apr 2016Dismissed

General Manager, Ranjit Sagar Dam Vs Thakur Chand & Ors.

High Court Of Himachal Pradesh · (2016) AIRCC 1866 : (2016) ILRHP 884 : (2016) LatestHLJ(HP) 573

Land Acquisition Act, 1894 - Section 18

High Courts06 Apr 2016Disposed Off

Rajesh Kumar Vs Maya Devi and others

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 493

Workmens Compensation Act, 1923 - Section 30