High Courts08 Apr 2016Disposed Off
Shri Ram Raksh Pal Singh (dead) Vs Smt. Sarla Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1012
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 59 of 80
High Courts08 Apr 2016Disposed Off
Smt. Prabha Vs Parveen Kumar
High Court Of Himachal Pradesh · (2017) AAC 386 : (2016) ILRHP 1008
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Apr 2016Disposed Off
Om Parkash Vs Dilawar Singh (deceased)
High Court Of Himachal Pradesh · (2016) ILRHP 995
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Apr 2016Disposed Off
M/s Maja Unipac. Vs H.P. Financial Corporation Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 986
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1, 114
High Courts08 Apr 2016Disposed Off
Baldev Singh Vs Jagdish Chand
High Court Of Himachal Pradesh · (2017) AAC 560 : (2016) ILRHP 977
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2016Dismissed
Vinod Gupta Vs M/s Navkar Poly Plast Co.
High Court Of Himachal Pradesh · (2016) ILRHP 975
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Apr 2016Disposed Off
Mohan Lal Vs Lalit Mohan
High Court Of Himachal Pradesh · (2016) ILRHP 992
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Apr 2016Disposed Off
New India Assurance Company Limited Vs Kumari Sujata and others
High Court Of Himachal Pradesh · (2016) ILRHP 1024 : (2016) 2 SimLC 1040
Motor Vehicles Act, 1988 - Section 167
High Courts08 Apr 2016Disposed Off
Himachal Road Transport Corporation & Anr. Vs Kamlesh Kumari and others
High Court Of Himachal Pradesh · (2016) AAC 2229 : (2017) 1 ALLMR 77 : (2016) ILRHP 982 : (2016) 2 SimLC 1043
Motor Vehicles Act, 1988 - Section 166
High Courts08 Apr 2016Disposed Off
Smt. Indara Devi Vs Rakesh Kaushal
High Court Of Himachal Pradesh · (2016) AAC 1419 : (2016) ILRHP 984
Motor Vehicles Act, 1988 - Section 168
High Courts08 Apr 2016Dismissed
Sh. Ranbir Singh & another Vs Smt. Santosh Kumari & others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1048
Motor Vehicles Act, 1988 - Section 166
High Courts08 Apr 2016Disposed Off
M/s Oriental Insurance Company Vs Smt. Hira Devi
High Court Of Himachal Pradesh · (2016) AAC 2390 : (2016) ILRHP 988
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Apr 2016Disposed Off
Oriental Insurance Company Vs Smt. Shinder Kaur
High Court Of Himachal Pradesh · (2016) AAC 1653 : (2017) ACJ 1401 : (2016) ILRHP 999
High Courts08 Apr 2016Dismissed
Rajan Sharma Vs Ravinder Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 1297 : (2016) ILRHP 1010
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2016Allowed
The Himachal Pradesh State Industrial Development Corporation Vs Chanana Steel Tubes Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0028
Contract Act, 1872 - Section 29, Section 51State Financial Corporations Act, 1951 - Section 29
High Courts08 Apr 2016Dismissed
Rakesh Kumar Sharma Vs The Branch Manager, SBI and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0007
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 41, Section 100, Section 96
High Courts08 Apr 2016Disposed off
Oriental Insurance Company Vs Hira Devi and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0006
Motor Vehicles Act, 1988 - Section 158, Section 158 (6), Section 166
High Courts08 Apr 2016Disposed off
Oriental Insurance Company Vs Shinder Kaur and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0005
Civil Procedure Code, 1908 (CPC) - Section 107Motor Vehicles Act, 1988 - Section 147, Section 149, Section 158, Section 158 (6), Section 166, Section 168, Section 173
High Courts08 Apr 2016Allowed
Om Parkash Vs Dilawar Singh and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0004
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule XVII, Order 21 Rule XXI, Order 22 Rule 22, Order 23 Rule 1, Order 23 Rule 3, Order 5 Rule 13, Order 5 Rule 15, Order 5 Rule 30, Orde
High Courts08 Apr 2016Dismissed
Nirmal Singh Vs Manohar Lal and others
High Court Of Himachal Pradesh · (2016) 2 CivCC 539
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1