High Courts19 Apr 2016Dismissed
Om Prakash Sharma Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) AIRCC 1706 : (2016) 3 HimLR 1583 : (2016) ILRHP 1224 : (2016) LatestHLJ(HP) 664
Civil Procedure Code, 1908 (CPC) - Section 35
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 57 of 80
High Courts19 Apr 2016Disposed Off
State of Himachal Pradesh Vs Satish Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1255
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Apr 2016Allowed
Hargopal Singh Vs Prem Sagar
High Court Of Himachal Pradesh · (2016) AIRCC 2288 : (2016) ILRHP 1216
High Courts19 Apr 2016Dismissed
Ranjan Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) AIR(HP) 101 : (2016) 3 HimLR 1571 : (2016) ILRHP 1235
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Dismissed
State of Himachal Pradesh Vs Manoj Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1210
Penal Code, 1860 (IPC) — Section 302
High Courts18 Apr 2016Dismissed
State of H.P. Vs Raj Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1207
Penal Code, 1860 (IPC) — Section 376, 506
High Courts18 Apr 2016Dismissed
Prem Lata Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1204
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Disposed Off
Kuldeep Vs Sunita Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1199
Evidence Act, 1872 — Section 45
High Courts18 Apr 2016Disposed Off
Gian Chand Sharma Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1448 : (2016) ILRHP 1185
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
Sh. K.C. Sharma Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) CriLJ 4105 : (2016) 3 HimLR 1560 : (2016) ILRHP 1188
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 403, 406, 420, 467, 468
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Vikas
High Court Of Himachal Pradesh · (2016) ILRHP 1176
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1165
Penal Code, 1860 (IPC) — Section 332, 333, 34, 341, 353, 506
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Rajinder Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1158
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Raj Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1148
Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Chaman Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1125
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Apr 2016Dismissed
Narcotics Control Bureau Vs Ajmer Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1090
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 60, 8
High Courts13 Apr 2016Dismissed
Amrish Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1077 : (2016) 3 SimLC 1506
Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Krishan Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1144
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts13 Apr 2016Disposed Off
State of Himachal Pradesh Vs Jagbir Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1140
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Shyam Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1169
Penal Code, 1860 (IPC) — Section 201, 302