High Courts22 Apr 2016Disposed Off
State of Himachal Pradesh Vs Sultan Singh and another
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 620 : (2016) 2 SimLC 1112
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 56 of 80
High Courts22 Apr 2016Dismissed
Shyam Lal Chauhan Vs Baldev Singh
High Court Of Himachal Pradesh · (2016) ACD 540 : (2016) ILRHP 1307 : (2016) LatestHLJ(HP) 711
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Apr 2016Dismissed
Balbir Singh Dhawan Vs Joginder Singh
High Court Of Himachal Pradesh · (2016) sup HimLR 3151
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts21 Apr 2016Dismissed
H.P. Housing and Urban Development Authority Vs Shri Piar Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1755
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Apr 2016Disposed Off
Kamlesh Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1268
Constitution of India, 1950 — Article 226
High Courts21 Apr 2016Allowed
Mrs. Surindra Devi Vs Parkash Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1293
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Apr 2016Dismissed
State of Himachal Pradesh Vs Poshu Ram
High Court Of Himachal Pradesh · (2016) ILRHP 1284
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Apr 2016Disposed Off
State of Himachal Pradesh Vs Narinder Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1282
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Apr 2016Dismissed
Dinesh Singh Thakur Vs Prem Gazta
High Court Of Himachal Pradesh · (2016) ILRHP 1264 : (2016) LatestHLJ(HP) 585
Civil Procedure Code, 1908 (CPC) - Section 89
High Courts21 Apr 2016Disposed Off
State of Himachal Pradesh Vs Rajeev Kumar @ Lovely
High Court Of Himachal Pradesh · (2016) ILRHP 1291 : (2016) LatestHLJ(HP) 519
Penal Code, 1860 (IPC) - Section 380, 457
High Courts21 Apr 2016Disposed Off
Nand Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1749 : (2016) ILRHP 1277 : (2016) LatestHLJ(HP) 789
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts20 Apr 2016Disposed Off
Mannwar, son of Sh. Iqbal Hussain Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 3188 : (2016) ILRHP 1258 : (2016) LatestHLJ(HP) 506 : (2016) 2 SimLC 867
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, 323, 324, 341
High Courts20 Apr 2016Dismissed
Mansa Devi & Ors. Vs Saina Devi & Ors.
High Court Of Himachal Pradesh · (2016) ILRHP 1261 : (2016) LatestHLJ(HP) 453
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Apr 2016Dismissed
State of Himachal Pradesh Vs Dharam Pal Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1246
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Apr 2016Dismissed
State of Himachal Pradesh Vs Santokh Singh alias Sukha
High Court Of Himachal Pradesh · (2016) ILRHP 1252
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Apr 2016Partly Allowed
Devi Ram Vs Smt. Kaushalya Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1214
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Apr 2016Disposed Off
Hem Raj Vs Meera Devi and others
High Court Of Himachal Pradesh · (2016) ILRHP 1218 : (2016) LatestHLJ(HP) 610
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Apr 2016Dismissed
State of Himachal Pradesh Vs Dola Ram
High Court Of Himachal Pradesh · (2016) 163 AIC 668 : (2016) 4 CriCC 196 : (2017) 1 Crimes 613 : (2016) 3 HimLR 1461 : (2016) LatestHLJ(HP) 808 : (2016) 3 RCRCriminal 891
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 307
High Courts19 Apr 2016Disposed Off
Maj. General (Retd.) S.C. Suri Vs Himalayan Brahmo Samaj Mandir & Others
High Court Of Himachal Pradesh · (2016) ILRHP 1222 : (2016) LatestHLJ(HP) 627
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts19 Apr 2016Disposed Off
Des Raj and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1455
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20