High Courts28 Apr 2016Dismissed
State of Himachal Pradesh Vs Narian Singh and others
High Court Of Himachal Pradesh · (2016) sup HimLR 2899 : (2016) ILRHP 1470 : (2016) 2 SimLC 1082
Penal Code, 1860 (IPC) - Section 304B, 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 54 of 80
High Courts28 Apr 2016Dismissed
State of H.P. Vs Dalip Singh and others
High Court Of Himachal Pradesh · (2016) sup HimLR 2918 : (2016) ILRHP 1455 : (2016) LatestHLJ(HP) 678 : (2016) 2 SimLC 930
Evidence Act, 1872 - Section 304B, 32(1), 498A
High Courts28 Apr 2016Dismissed
Smt. Kamlo Devi & Ors. Vs Cheeno Devi & ors.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 617 : (2016) 2 SimLC 1140
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts28 Apr 2016Dismissed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2907 : (2016) ILRHP 1479 : (2016) 2 SimLC 1106
Penal Code, 1860 (IPC) - Section 376
High Courts28 Apr 2016Dismissed
State of Himachal Pradesh Vs Arjun Singh & another
High Court Of Himachal Pradesh · (2016) 2 SimLC 1117
Penal Code, 1860 (IPC) - Section 376
High Courts27 Apr 2016Disposed Off
Manu Goel Vs Tarsem Chand Jain
High Court Of Himachal Pradesh · (2016) ILRHP 1444
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts27 Apr 2016Disposed Off
Himachal Pradesh Horticulture Produce Marketing Vs Smt. Kanta Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1440
Limitation Act, 1963 — Section 5
High Courts27 Apr 2016Disposed Off
Business Institute of Management Studies Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 3059 : (2016) ILRHP 1410
Constitution of India, 1950 — Article 226
High Courts27 Apr 2016Disposed Off
Rama Nand Vs State of Himachal Pradesh & anr.
High Court Of Himachal Pradesh · (2016) sup HimLR 3145 : (2016) 2 SimLC 991
Land Acquisition Act, 1894 - Section 4
High Courts27 Apr 2016Partly Allowed
Kuldeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 163 AIC 675 : (2016) sup HimLR 2755 : (2016) ILRHP 1441 : (2016) 3 SimLC 1545
Penal Code, 1860 (IPC) - Section 304
High Courts27 Apr 2016Dismissed
H.P. Housing and Urban Development Authority Vs Tarsem Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1433 : (2016) 2 SimLC 1012
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 39
High Courts27 Apr 2016Disposed Off
M/s Patial Bus Service Vs State of Himachal Pradesh & others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1182
Motor Vehicles Act, 1988 - Section 89
High Courts27 Apr 2016Dismissed
Smt. Savitri Vs Smt. Mahanti and others
High Court Of Himachal Pradesh · (2016) ILRHP 1448 : (2016) LatestHLJ(HP) 714
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 119
High Courts26 Apr 2016Disposed Off
Sumeer Nath Vs Hari Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1531
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 114Evidence Act, 1872 — Section 118
High Courts26 Apr 2016Disposed Off
Akash Deep Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1379
Constitution of India, 1950 — Article 226
High Courts26 Apr 2016Disposed Off
Sher Singh Vs Union of India
High Court Of Himachal Pradesh · (2016) ILRHP 1395
Constitution of India, 1950 — Article 226
High Courts26 Apr 2016Disposed Off
Mst. Mobina wife of Mohd Ikram Vs Smt. Kala wife of Balla Ram
High Court Of Himachal Pradesh · (2016) sup HimLR 3110 : (2016) ILRHP 1388
Specific Relief Act, 1963 — Section 34
High Courts26 Apr 2016Dismissed
Kamaljit Vs Anjana Kumari and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 989
Hindu Adoptions and Maintenance Act, 1956 - Section 20
High Courts26 Apr 2016Disposed Off
State of H.P. & another Vs Suresh Verma
High Court Of Himachal Pradesh · (2016) ILRHP 1402 : (2016) LatestHLJ(HP) 693
Arbitration and Conciliation Act, 1996 - Section 34(2)
High Courts26 Apr 2016Disposed Off
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1380
Constitution of India, 1950 — Article 226