High Courts04 May 2016Dismissed
Kulwant Rai Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 965
Penal Code, 1860 (IPC) - Section 279, 304A, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 52 of 80
High Courts04 May 2016Allowed
Brig. L.S. Thakur (Retired) Vs State of Himachal Pradesh & another
High Court Of Himachal Pradesh · (2016) LIC 2432
Constitution of India, 1950 - Article 318(a)
High Courts03 May 2016Disposed Off
State of Himachal Pradesh Vs Baba Suraj Nath
High Court Of Himachal Pradesh · (2016) sup HimLR 3127
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 420
High Courts03 May 2016Dismissed
H.P. State Electricity Board Ltd. Vs Bharat Bhushan
High Court Of Himachal Pradesh · (2016) sup HimLR 3118
Central Civil Services (Commutation of Pension) Rules, 1981 - Rule 4Central Civil Services (Pension) Rules, 1972 - Rule 69(1)(c), Rule 9(4)
High Courts03 May 2016Dismissed
Naresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 3117
High Courts03 May 2016Allowed
Karnail Singh Vs Rattan Lal Gujjar
High Court Of Himachal Pradesh · (2016) 4 ACC 291 : (2016) ILRHP 1761 : (2016) 3 TAC 397
Motor Vehicles Act, 1988 — Section 166, 173
High Courts03 May 2016Disposed Off
Rajinder Prashad Vs Nand Lal and another
High Court Of Himachal Pradesh · (2016) 2 SimLC 1074
Penal Code, 1860 (IPC) - Section 147, 149, 323, 341
High Courts03 May 2016Disposed Off
Avtar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 1068
Penal Code, 1860 (IPC) - Section 323, 341, 376
High Courts03 May 2016Disposed Off
Mukul Khanna Vs M/s Sood Steel Industries (P) Ltd.
High Court Of Himachal Pradesh · (2016) ACD 644 : (2016) LatestHLJ(HP) 898 : (2016) 5 RCRCriminal 885 : (2016) 3 SimLC 1553
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts03 May 2016Dismissed
New India Assurance Company Limited Vs Ms. Shivali Devi
High Court Of Himachal Pradesh · (2016) AAC 1587 : (2017) ACJ 862 : (2016) 6 ALLMR 1
High Courts02 May 2016Disposed Off
Thouthi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 3139
Penal Code, 1860 (IPC) - Section 279, Section 337
High Courts02 May 2016Dismissed
Bhim Sen Sharma Vs H.P. University
High Court Of Himachal Pradesh · (2016) sup HimLR 3123
High Courts02 May 2016Disposed Off
Krishan Singh (Deceased) through LRs. Vs Dayal singh (Deceased) through LRs
High Court Of Himachal Pradesh · (2016) AIR(HP) 119
Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 104
High Courts02 May 2016Disposed Off
Dr. Kuldeep Chand Maria Vs Union of India and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1019
Constitution of India, 1950 - Article 226
High Courts02 May 2016Disposed Off
Onkar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 1143
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 394, 489C, 506
High Courts02 May 2016Disposed Off
State of Himachal Pradesh Vs Pinki Devi
High Court Of Himachal Pradesh · (2016) sup HimLR 3133 : (2016) 2 SimLC 946
Penal Code, 1860 (IPC) - Section 306, 498A
High Courts02 May 2016Dismissed
State of Himachal Pradesh Vs Baldev Singh and others
High Court Of Himachal Pradesh · (2016) sup HimLR 3152 : (2016) 2 SimLC 1092
Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 306, 34, 498A
High Courts02 May 2016Disposed Off
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 1172
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Apr 2016Dismissed
Sahana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2888
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts29 Apr 2016Disposed Off
Tilak Raj Vs Surinder Kumar Minhas
High Court Of Himachal Pradesh · (2016) sup HimLR 2887 : (2016) ILRHP 1552
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1