COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 50 of 80

High Courts09 May 2016Disposed Off

Vidya Sagar - Appellant @HASH The Land Acquisition Collector and Others RFA No. 25 of 2010. Mohan Lal and Others - Appellants

High Court Of Himachal Pradesh · (2016) AIRCC 2628 : (2016) LatestHLJ(HP) 882

Land Acquisition Act, 1894 - Section 25

High Courts09 May 2016Dismissed

The Community Development Cell & Others Vs Shri Jagdish Chand

High Court Of Himachal Pradesh · (2016) 2 CLR 694 : (2016) 150 FLR 738 : (2016) 3 HimLR 1673

Industrial Disputes Act, 1947 - Section 33C(1)

High Courts09 May 2016Dismissed

Sohanu Ram, son of Jiunu Vs Nikku Ram, son of late Shri Banta and others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1697 : (2016) LatestHLJ(HP) 725

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38(3)(d)

High Courts07 May 2016Disposed Off

State of H.P. Vs Asha Rani and others

High Court Of Himachal Pradesh · (2016) 4 CriCC 477 : (2016) 3 Crimes 559 : (2016) 3 HimLR 1638 : (2016) 3 SimLC 1494

Penal Code, 1860 (IPC) - Section 302, 34, 364

High Courts07 May 2016Disposed Off

State of Himachal Pradesh Vs Atma Ram

High Court Of Himachal Pradesh · (2016) 3 HimLR 1633 : (2016) 5 RCRCriminal 792

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18

High Courts07 May 2016Dismissed

Kamla Devi Vs Uttam Chand

High Court Of Himachal Pradesh · (2016) ALLMRCri 542 : (2016) 4 CriCC 225 : (2016) CriLJ 3297 : (2016) 3 Crimes 610 : (2016) 3 HLR 505 : (2016) 4 JCC 2395 : (2016) 4 RCRCivil 395 : (2016) 4 RCRCriminal 338

High Courts06 May 2016Disposed Off

Litesh Kumar Vs Subhash

High Court Of Himachal Pradesh · (2017) AAC 686

Motor Vehicles Act, 1988 - Section 149, Section 156(8), Section 157, Section 166, Section 166(2), Section 166(4), Section 3

High Courts06 May 2016Allowed

Rajinder Kumar - Appellant @HASH Joginder Singh and Others

High Court Of Himachal Pradesh · (2016) AAC 2227

Motor Vehicles Act, 1988 - Section 168

High Courts06 May 2016Disposed Off

Ajay Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2716

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420Prevention of Corruption Act, 1988 - Section 13(2), Section 13(i)(d)

High Courts06 May 2016Dismissed

Bohra Ram and another Vs Khazana Ram and others

High Court Of Himachal Pradesh · (2017) 2 CivCC 483 : (2016) sup HimLR 2720 : (2016) 2 SimLC 1006

Transfer of Property Act, 1882 - Section 122, 123

High Courts06 May 2016Dismissed

Sant Ram and others Vs High Court of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 772 : (2017) LIC 599

Constitution of India, 1950 - Article 227

High Courts06 May 2016Disposed Off

Pushap Raj alias Sanju and another Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 2 SimLC 1166

Penal Code, 1860 (IPC) - Section 307, 323, 34, 341, 506

High Courts06 May 2016Disposed Off

Birma Devi and others Vs Suresh

High Court Of Himachal Pradesh · (2016) sup HimLR 2730 : (2016) 2 SimLC 870

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts06 May 2016Dismissed

Dr. J.S. Chauhan Vs State of Himachal Pradesh and others

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 596 : (2016) LIC 3561

Constitution of India, 1950 - Article 226

High Courts06 May 2016Disposed Off

State of Himachal Pradesh and others Vs Sh. Satya Pal and others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1644

Limitation Act, 1963 - Section 5

High Courts06 May 2016Disposed Off

Brahm Parkash Vs Devki Devi and others

High Court Of Himachal Pradesh · (2016) AAC 1674 : (2016) 3 HimLR 1601

Motor Vehicles Act, 1988 - Section 173, 2(21)

High Courts06 May 2016Disposed Off

Bhima Gupta Vs Bhim Singh and another

High Court Of Himachal Pradesh · (2016) 3 HimLR 1604

Motor Vehicles Act, 1988 - Section 173

High Courts06 May 2016Disposed Off

Sudesh Rani and another Vs Lajya Ram and others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1609

Motor Vehicles Act, 1988 - Section 173

High Courts06 May 2016Disposed Off

Babu Ram Vs Ajay Kumar and others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1611 : (2016) LatestHLJ(HP) 608 : (2016) 2 SimLC 1046

Motor Vehicles Act, 1988 - Section 173

High Courts06 May 2016Disposed Off

Vinod Kumar Verma Vs Ranjeet Singh Rathore

High Court Of Himachal Pradesh · (2016) 3 HimLR 1637 : (2016) 5 RCRCriminal 795

Negotiable Instruments Act, 1881 (NI) - Section 138