High Courts16 May 2016Disposed Off

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High Court Of Himachal Pradesh · (2016) AIRCC 2812 : (2016) 4 CivCC 853 : (2016) 3 HLR 621 : (2016) ILRHP 1373

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Hindu Marriage Act, 1955 — Section 13
High Courts16 May 2016Disposed Off

Moola Vs Kisso

High Court Of Himachal Pradesh · (2016) ILRHP 1378

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34Succession Act, 1925 — Section 63