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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 46 of 80

High Courts24 May 2016Disposed Off

Gursewak Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 1429

Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
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High Courts24 May 2016Allowed

Biri Singh Vs State of H.P. and others

High Court Of Himachal Pradesh · (2016) 2 CLR 951 : (2016) 151 FLR 319 : (2016) ILRHP 1423 : (2016) 4 LLN 408

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1), 25G, 25H
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High Courts20 May 2016Disposed Off

Nati Devi Vs Maya Devi

High Court Of Himachal Pradesh · (2017) AAC 10

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 146, Section 149, Section 173
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High Courts20 May 2016Disposed Off

Mahesh Thakur Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 3029 : (2016) sup HimLR 2712

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 498A
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