High Courts27 May 2016Disposed Off
The National Insurance Co. Ltd. Vs Smt. Misso Devi
High Court Of Himachal Pradesh · (2016) AAC 1518 : (2017) ACJ 1216 : (2016) 5 ALLMR 26 : (2016) 2 AnWR 378
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 45 of 80
High Courts27 May 2016Dismissed
Sandeep Walia Vs Sanjeev Dulta
High Court Of Himachal Pradesh · (2016) ACD 737 : (2016) 164 AIC 682 : (2016) ALLMRCri 580 : (2016) 3 BankJ 205 : (2017) 1 CivilLJ 212 : (2017) 1 DCR 388
High Courts27 May 2016Disposed Off
The New India Assurance Company Ltd. Vs Smt. Mani
High Court Of Himachal Pradesh · (2016) AAC 1564 : (2016) 2 AnWR 449
High Courts26 May 2016Dismissed
Guman Singh Vs The Union of India
High Court Of Himachal Pradesh · (2016) sup HimLR 3004
Constitution of India, 1950 - Article 226
High Courts26 May 2016Dismissed
Smt. Senu Vs Shri. Suresh Sharma
High Court Of Himachal Pradesh · (2016) AAC 1956
Motor Vehicles Act, 1988 — Section 166, 168
High Courts26 May 2016Allowed
Rashid Mohammad Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1487
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 May 2016Allowed
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1491
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 May 2016Dismissed
Pritam Singh Vs NHPC
High Court Of Himachal Pradesh · (2016) ILRHP 1484
Constitution of India, 1950 — Article 226NHPC Conduct Discipline and Appeal Rules — Rule 26.1
High Courts26 May 2016Disposed Off
Ganpatu Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1473
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 May 2016Dismissed
Bihari Lal Vs Dina Nath
High Court Of Himachal Pradesh · (2016) ILRHP 1470
Specific Relief Act, 1963 — Section 6
High Courts26 May 2016Disposed Off
Shekhar S. Shrivastava Vs State Information Commissioner and others
High Court Of Himachal Pradesh · (2016) AIR(HP) 127
Constitution of India, 1950 - Article 226Right to Information Act, 2005 - Section 6, 6(1), 6(2), 8(1)(d)
High Courts26 May 2016Dismissed
New India Assurance Company Limited Vs Smt. Meera Verma
High Court Of Himachal Pradesh · (2016) AIR(HP) 135 : (2016) 4 CivCC 642 : (2016) ILRHP 1495
High Courts26 May 2016Dismissed
State of Himachal Pradesh Vs Litesh Dhawan and Others
High Court Of Himachal Pradesh · (2016) 3 RCRCriminal 458 : (2016) 3 SimLC 1536
Evidence Act, 1872 — Section 114, 154Penal Code, 1860 (IPC) — Section 489A, 498C
High Courts25 May 2016Dismissed
Oriental Insurance Company Ltd. Vs Kamla Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1464
Motor Vehicles Act, 1988 — Section 166
High Courts25 May 2016Disposed Off
Bimla Devi Vs Onkar Nath
High Court Of Himachal Pradesh · (2016) ILRHP 1460
High Courts25 May 2016Disposed Off
Chairman-cum-Managing Director Vs Anoop Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1469 : (2016) LatestHLJ(HP) 911 : (2016) 3 SimLC 1188
Civil Procedure Code, 1908 (CPC) — Order 21
High Courts25 May 2016Dismissed
Ram Rattan Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1466
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 May 2016Dismissed
Kamira Devi Vs Munshi Ram
High Court Of Himachal Pradesh · (2016) ILRHP 1463
Himachal Pradesh Panchayati Raj Act, 1994 — Section 33
High Courts25 May 2016Disposed Off
Bharat Heavy Electrical Limited Vs Union of India
High Court Of Himachal Pradesh · (2016) ILRHP 1454
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24
High Courts25 May 2016Dismissed
Piar Chand (dead through LRs Nirmala Devi & ors.) & ors. Vs Rakesh Kumar & ors.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 750
Civil Procedure Code, 1908 (CPC) - Section 100