High Courts19 May 2016Disposed Off
The Municipal Council Nahan Vs Ram Chander
High Court Of Himachal Pradesh · (2016) sup HimLR 3017
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 47 of 80
High Courts19 May 2016Dismissed
Shri Vinay Kumar Vs Shri Kishori Lal
High Court Of Himachal Pradesh · (2016) 4 HimLR 2384
High Courts19 May 2016Dismissed
State of Himachal Pradesh Vs Joginder Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1848
Penal Code, 1860 (IPC) - Section 302
High Courts19 May 2016Dismissed
Rani - Appellant @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 CriCC 407 : (2016) 4 Crimes 371 : (2016) 3 SimLC 1516
Penal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 149, Section 332
High Courts19 May 2016Dismissed
Sandeep Sharma Vs Punjab National Bank
High Court Of Himachal Pradesh · (2016) 3 CLR 633 : (2017) 152 FLR 292
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A
High Courts19 May 2016Dismissed
Vinod Sharma Vs Abdul Hassan
High Court Of Himachal Pradesh · (2016) 3 CLR 445 : (2016) 151 FLR 767 : (2016) ILRHP 1414 : (2017) LabLR 177
Workmens Compensation Act, 1923 — Section 12, 5
High Courts19 May 2016Disposed Off
Surita Sharma Vs Suresh Kumar
High Court Of Himachal Pradesh · (2016) ALLMRCri 521 : (2016) sup HimLR 3030
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts19 May 2016Dismissed
Prem Chand and another Vs Manju
High Court Of Himachal Pradesh · (2016) AIR(HP) 117 : (2016) 3 CivCC 742 : (2016) 3 CriCC 807 : (2016) 3 Crimes 621 : (2016) 3 DMC 156 : (2016) Sup HimLR 2713 : (2016) 3 HLR 339 : (2016) 5 RCRCriminal 895
Protection of Women From Domestic Violence Act, 2005 - Section 12, 3
High Courts19 May 2016Allowed
Ram Paul Vs Himachal Pradesh State Electricity Board Limited
High Court Of Himachal Pradesh · (2016) 3 CLR 131 : (2016) 151 FLR 456 : (2016) sup HimLR 3021
Industrial Disputes Act, 1947 - Section 10(1)
High Courts18 May 2016Dismissed
Rajesh Kumar Vs Roshan Lal
High Court Of Himachal Pradesh · (2016) sup HimLR 3008
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 14Constitution of India, 1950 - Article 227
High Courts18 May 2016Disposed Off
Naminder Singh Vs Atma Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1913
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227
High Courts18 May 2016Disposed Off
Shiv Ram Vs Mahesh Kumar
High Court Of Himachal Pradesh · (2016) 3 HimLR 1833
Limitation Act, 1963 - Section 5
High Courts18 May 2016Disposed Off
Ajay Parihar Vs State of HP
High Court Of Himachal Pradesh · (2016) sup HimLR 2706
Constitution of India, 1950 - Article 226
High Courts18 May 2016Disposed Off
Shippi Devi Vs Laja Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts18 May 2016Disposed Off
Vidya Vs Arvind
High Court Of Himachal Pradesh · (2016) ILRHP 1413
Hindu Marriage Act, 1955 — Section 24
High Courts18 May 2016Dismissed
State of H.P. Vs Sharanjit
High Court Of Himachal Pradesh · (2016) ILRHP 1410
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts17 May 2016Disposed Off
Smt. Babli Devi Vs Smt. Maya Devi
High Court Of Himachal Pradesh · (2016) sup HimLR 3014
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts17 May 2016Dismissed
Mansa Ram Vs Smt Nand Lal
High Court Of Himachal Pradesh · (2016) 3 HimLR 1911
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 May 2016Disposed Off
Rajesh Vs Shri Budhi Ram
High Court Of Himachal Pradesh · (2016) 3 HimLR 1907
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts17 May 2016Dismissed
The State of H.P. Vs Amar Nath Sharma
High Court Of Himachal Pradesh · (2016) sup HimLR 3023