High Courts13 May 2016Disposed Off
Reena Devi Vs Narender Kumar
High Court Of Himachal Pradesh · (2016) AAC 2107
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 49 of 80
High Courts13 May 2016Allowed
M/s Lucky Shoes Store Vs Smt. Sushma Sankhyan
High Court Of Himachal Pradesh · (2016) AAC 1638 : (2017) ACJ 1418 : (2016) 6 ALLMR 75
High Courts13 May 2016Disposed Off
Chaman Lal Vs Divisional Manager
High Court Of Himachal Pradesh · (2016) AAC 1540
High Courts12 May 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Mohan Singh
High Court Of Himachal Pradesh · (2016) 3 SimLC 1500
Penal Code, 1860 (IPC) - Section 302, Section 376
High Courts12 May 2016Allowed
Shri Nirmal Kumar Vs Kaushalya Devi
High Court Of Himachal Pradesh · (2017) 2 CivCC 63 : (2016) sup HimLR 3054 : (2016) sup HimLR 2747
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 3, Order 39 Rule 2A, Section 151
High Courts12 May 2016Dismissed
Dr. Y.S. Parmar University Vs Sh. Pratap Singh
High Court Of Himachal Pradesh · (2016) 3 CLR 449 : (2016) 151 FLR 903 : (2017) LabLR 104
Industrial Disputes Act, 1947 — Section 10(1), 25 F
High Courts12 May 2016Disposed Off
Suresh Kumar Vs Om Prakash
High Court Of Himachal Pradesh · (2016) ILRHP 1367
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts12 May 2016Partly Allowed
Smt. Pitambari Devi Vs Gurpreet Singh
High Court Of Himachal Pradesh · (2016) AAC 1670
High Courts11 May 2016Disposed Off
United India Insurance Company Limited through Divisional Manager - Appellant/Co-respondent No. 1 @HASH Smt. Chanchla Devi widow of late Sh. Suneet Singh and Others /Claimants
High Court Of Himachal Pradesh · (2016) AAC 2323
Motor Vehicles Act, 1988 - Section 173
High Courts11 May 2016Dismissed
Jaidev Vs State of HP
High Court Of Himachal Pradesh · (2016) sup HimLR 2752
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10
High Courts11 May 2016Disposed Off
Anil Sharma Vs Rajesh Kumar and others
High Court Of Himachal Pradesh · (2016) 3 CivCC 821 : (2016) 3 RCRCivil 827
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 101, 68Registration Act, 1908 - Section 18
High Courts11 May 2016Dismissed
Sumati Devi Vs Dalip Singh and another
High Court Of Himachal Pradesh · (2016) AIR(HP) 114 : (2016) 3 CivCC 669
High Courts10 May 2016Disposed Off
Himachal Pradesh State Electricity Board Vs M/s. Sintex Industries Ltd.
High Court Of Himachal Pradesh · (2017) AIRCC 450
Electricity Act, 2003 - Section 126, Section 127
High Courts10 May 2016Disposed Off
Smt. Lila Devi Vs Jagdish Chand
High Court Of Himachal Pradesh · (2016) AIR(HP) 158 : (2016) 4 CivCC 470
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 96
High Courts10 May 2016Dismissed
Joginder Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) 163 AIC 678
Penal Code, 1860 (IPC) - Section 307, 323, 34, 341, 447, 506
High Courts10 May 2016Disposed Off
Himachal Pradesh State Electricity Board and others Vs M/s Nectar Life Sciences Limited & another
High Court Of Himachal Pradesh · (2016) 3 HimLR 1593
Electricity Act, 2003 - Section 126, 127
High Courts10 May 2016Disposed Off
State of Himachal Pradesh Vs Ramesh Chand
High Court Of Himachal Pradesh · (2016) 3 HimLR 1597
Constitution of India, 1950 - Article 226
High Courts10 May 2016Dismissed
Smt. Savita Kumari Vs H.P. Housing & Urban Development Authority
High Court Of Himachal Pradesh · (2016) AIR(HP) 133 : (2016) 4 CivCC 679
High Courts09 May 2016Dismissed
State of Himachal Pradesh Vs Rajiv Kumar alias Vicky
High Court Of Himachal Pradesh · (2016) 3 HimLR 1681
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 42, Section 50
High Courts09 May 2016Dismissed
Meena Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1665