High Courts06 May 2016Disposed Off
Smt. Babita Kumari Vs Union of India & Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1630
Constitution of India, 1950 - Article 16, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 51 of 80
High Courts06 May 2016Dismissed
Managing Director, HPMC, Shimla Vs Secretary, All Unskilled Workers
High Court Of Himachal Pradesh · (2016) 3 CLR 23 : (2016) 151 FLR 908
Industrial Disputes Act, 1947 - Section 10(1), 25FF
High Courts06 May 2016Allowed
Raj Kumar Vs M/s Ram Krishan
High Court Of Himachal Pradesh · (2016) ACD 689
High Courts05 May 2016Partly Allowed
State of Himachal Pradesh Vs Bir Singh
High Court Of Himachal Pradesh · (2016) 2 SimLC 1076
Penal Code, 1860 (IPC) - Section 376(f), 511
High Courts05 May 2016Disposed Off
Gram Panchayat Lower Bhanjal Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1613
Constitution of India, 1950 - Article 226
High Courts05 May 2016Disposed Off
Sumna Devi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1619
Constitution of India, 1950 - Article 226
High Courts05 May 2016Disposed Off
Y.S. Parmar University Vs N.K. Joolka
High Court Of Himachal Pradesh · (2016) 3 HimLR 1615
Constitution of India, 1950 - Article 226
High Courts05 May 2016Dismissed
Shri Gobind Singh Vs State Bank of India
High Court Of Himachal Pradesh · (2016) AIRCC 2225
High Courts04 May 2016Disposed Off
Union of India through Secretary Defence New Delhi Vs Gupat Ram
High Court Of Himachal Pradesh · (2016) sup HimLR 3147
Land Acquisition Act, 1894 - Section 23
High Courts04 May 2016Allowed
Mahindra Holidays and Resorts India Limited Vs State of H.P
High Court Of Himachal Pradesh · (2016) CriLJ 3513 : (2016) 4 RCRCriminal 820
Prevention of Food Adulteration Act, 1954 — Section 17(2)
High Courts04 May 2016Disposed Off
Sh. Lachhmi Ram Vs Sh. Roop Ram and others
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 625
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 May 2016Disposed Off
Madan Singh & Anr. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 984
Penal Code, 1860 (IPC) - Section 332, 506
High Courts04 May 2016Dismissed
Naresh Chhabra Vs Union of India
High Court Of Himachal Pradesh · (2016) AIRCC 1965 : (2016) 2 SimLC 1138
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5(1)
High Courts04 May 2016Dismissed
Shri P.C. Sharma Vs Chairman-cum-Managing Director, Bank of India and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1021
High Courts04 May 2016Dismissed
Pritam Chand and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LIC 2430
Constitution of India, 1950 - Article 16, 226
High Courts04 May 2016Allowed
Raju Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 706 : (2016) 5 RCRCriminal 839 : (2016) 2 SimLC 1063
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts04 May 2016Disposed Off
Virender Kumar alias Kukkar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 970
Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts04 May 2016Dismissed
Smt. Swarna Devi Vs Smt. Ruko & others
High Court Of Himachal Pradesh · (2016) 2 SimLC 910
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts04 May 2016Disposed Off
Sohan Lal Vs Ghanshyam
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 718
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 May 2016Dismissed
Dina Nath (through his L.R. Vishal Puri) Vs Muni Lal
High Court Of Himachal Pradesh · (2016) 2 SimLC 994