High Courts29 Apr 2016Dismissed
National Insurance Company Limited Vs Shri Anupam Sharma
High Court Of Himachal Pradesh · (2016) ILRHP 1492
Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 53 of 80
High Courts29 Apr 2016Disposed Off
Narkali Soni Vs Mohd. Raffi
High Court Of Himachal Pradesh · (2016) ILRHP 1491
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2016Disposed Off
Meera Devi Vs Sh. J.D. Verma
High Court Of Himachal Pradesh · (2016) sup HimLR 2887 : (2016) ILRHP 1488
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2016Disposed Off
Kashmiro Devi Vs Rang Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1486
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2016Dismissed
Himachal Road Transport Corporation Vs Anup Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1483
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2016Dismissed
Kanta Devi Vs Rita Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1485
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2016Dismissed
Sandeep Mahajan Vs Sh. Surjeet Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1517
Motor Vehicles Act, 1988 — Section 149
High Courts29 Apr 2016Disposed Off
Oriental Insurance Company Ltd. Vs Smt. Mathara Devi
High Court Of Himachal Pradesh · (2016) AAC 2136 : (2016) ILRHP 1499
Motor Vehicles Act, 1988 — Section 149
High Courts29 Apr 2016Dismissed
Oriental Insurance Co. Ltd. Vs Jai Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1498
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts29 Apr 2016Dismissed
National Insurance Company Limited Vs Vineet Kumar
High Court Of Himachal Pradesh · (2016) AAC 2214 : (2016) ILRHP 1495
Insurance Act, 1938 — Section 64VB
High Courts29 Apr 2016Allowed
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1533
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts29 Apr 2016Dismissed
State of Himachal Pradesh Vs Jasmer Singh and another
High Court Of Himachal Pradesh · (2016) sup HimLR 2911 : (2016) ILRHP 1524 : (2016) 2 SimLC 918
Evidence Act, 1872 - Section 101Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Apr 2016Disposed Off
Rattan Singh and another Vs Surto Devi and another
High Court Of Himachal Pradesh · (2016) ILRHP 1507 : (2016) LatestHLJ(HP) 559
Motor Vehicles Act, 1988 - Section 2(21)
High Courts29 Apr 2016Allowed
Vishwa Nath Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2016) ILRHP 1552 : (2016) 2 SimLC 1001
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 9, Order 6 Rule 17Specific Relief Act, 1963 - Section 39
High Courts29 Apr 2016Disposed Off
Shri Nande Lal Yadav & others Vs Shri Manjeet Singh & others
High Court Of Himachal Pradesh · (2016) ILRHP 1489 : (2016) LatestHLJ(HP) 569
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2016Dismissed
State of Himachal Pradesh Vs Bishan Dutt
High Court Of Himachal Pradesh · (2016) ILRHP 1519 : (2016) 2 SimLC 1160
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Apr 2016Disposed Off
Rajesh Kumar Dhiman Vs Krishan Dutt Verma and others
High Court Of Himachal Pradesh · (2016) AAC 2246 : (2017) 1 ALLMR 69 : (2016) ILRHP 1503 : (2016) LatestHLJ(HP) 629
Motor Vehicles Act, 1988 - Section 166, 94
High Courts29 Apr 2016Disposed Off
Adarsh Guleria Vs Rajinder Singh and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1051
Penal Code, 1860 (IPC) - Section 306, 34, 498A
High Courts28 Apr 2016Disposed Off
Dr. Harbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2931
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts28 Apr 2016Disposed Off
Hussain Mohammed Vs Gurdas
High Court Of Himachal Pradesh · (2016) sup HimLR 2932 : (2016) ILRHP 1451
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1