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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 44 of 80

High Courts01 Jun 2016Disposed Off

Sh. Yog Raj Sood Vs Smt. Sunita Kaushal & another

High Court Of Himachal Pradesh · (2016) 3 HimLR 1919 : (2016) ILRHP 1632 : (2016) 2 RCRRent 223

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 115Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(2)(b), 14(2)(i), 24(5)Transfer of Property Act, 1882 - Section 108
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High Courts30 May 2016Disposed Off

Harminder Paul Vs State of H.P. & another

High Court Of Himachal Pradesh · (2016) 164 AIC 696 : (2016) 4 CriCC 69 : (2016) 3 RCRCriminal 894 : (2016) 3 SimLC 1542

Criminal Procedure Code, 1973 (CrPC) - Section 454Penal Code, 1860 (IPC) - Section 379, 411
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