High Courts03 Jun 2016Dismissed
New India Assurance Company Ltd. Vs Indu Bala
High Court Of Himachal Pradesh · (2016) ILRHP 1829 : (2016) LatestHLJ(HP) 867
Motor Vehicles Act, 1988 — Section 149, 166, 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 42 of 80
High Courts03 Jun 2016Allowed
Prem Singh Vs Bimla Devi
High Court Of Himachal Pradesh · (2016) 3 HimLR 1830 : (2016) ILRHP 1782
Motor Vehicles Act, 1988 — Section 149, 166
High Courts03 Jun 2016Disposed Off
Yash Pal @ Jassu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1839
Penal Code, 1860 (IPC) — Section 147, 149, 324, 341
High Courts03 Jun 2016Disposed Off
Ram Dhan Vs Mehar Chand
High Court Of Himachal Pradesh · (2016) 3 HimLR 1936 : (2016) ILRHP 1784
Motor Vehicles Act, 1988 — Section 149, 166
High Courts03 Jun 2016Dismissed
National Insurance Co. Ltd. Vs Tek Chand
High Court Of Himachal Pradesh · (2016) 3 HimLR 1934 : (2016) ILRHP 1827
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jun 2016Dismissed
State of Himachal Pradesh Vs Shyam Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1818
Penal Code, 1860 (IPC) — Section 304B
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Satpal
High Court Of Himachal Pradesh · (2016) ILRHP 1809
Penal Code, 1860 (IPC) — Section 306
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Piar Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1793
Penal Code, 1860 (IPC) — Section 376, 506
High Courts03 Jun 2016Dismissed
State of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1789
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21Penal Code, 1860 (IPC) — Section 419
High Courts03 Jun 2016Disposed Off
Aman Chaudhary Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2016) ILRHP 1731 : (2016) LatestHLJ(HP) 736 : (2016) 5 RCRCriminal 842
Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12, 53, 7A
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh & Another Vs Sh. Pritam Singh & others
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 827
Land Acquisition Act, 1894 - Section 4
High Courts03 Jun 2016Dismissed
Liaquat Ali Vs Amir Mohammad & ors.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 831
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Ram Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1799 : (2016) 4 RCRCriminal 129 : (2016) 3 SimLC 1481
High Courts02 Jun 2016Dismissed
Ram Gopal Sood Vs Jai Pal Chauhan
High Court Of Himachal Pradesh · (2016) 3 HimLR 1894 : (2016) ILRHP 1683 : (2016) LatestHLJ(HP) 1232 : (2016) 2 RCRRent 362
Contempt of Courts Act, 1971 — Section 10Himachal Pradesh High Court Contempt Rules, 1996 — Rule 3, 4
High Courts02 Jun 2016Disposed Off
Desh Raj Nehria - Appellant @HASH Rajinder Parsad Dhiman and Others
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 942
High Courts02 Jun 2016Dismissed
Vikas Gupta Vs H.P.S.E.B.
High Court Of Himachal Pradesh · (2016) ILRHP 1726
High Courts02 Jun 2016Disposed Off
Sudesh Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1721
High Courts02 Jun 2016Dismissed
State of Himachal Pradesh Vs Shashi Pal alias Babu
High Court Of Himachal Pradesh · (2016) ILRHP 1715
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 Jun 2016Disposed Off
Scancraft Grafiks Pvt. Limited Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1785 : (2016) ILRHP 1705
Constitution of India, 1950 — Article 226
High Courts02 Jun 2016Disposed Off
Residents of village Jatain, Dochi and Reha Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1694
Constitution of India, 1950 — Article 226