High Courts02 Jun 2016Dismissed
Rasheed Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1691
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15B
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 43 of 80
High Courts02 Jun 2016Allowed
Gurdev Singh Vs Narain Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1656
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts02 Jun 2016Disposed Off
National Insurance Company Ltd. Vs Ritu Sharma
High Court Of Himachal Pradesh · (2016) ILRHP 1666
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Jun 2016Allowed
Desh Raj Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1804 : (2016) ILRHP 1654
High Courts02 Jun 2016Disposed Off
Anil Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1822 : (2016) ILRHP 1647
Administrative Tribunals Act, 1985 — Section 15
High Courts02 Jun 2016Disposed Off
Jaspal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1661
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15B
High Courts02 Jun 2016Dismissed
Partap Singh Vs State of HP & Ors.
High Court Of Himachal Pradesh · (2016) ILRHP 1674 : (2016) LIC 2651
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 47
High Courts01 Jun 2016Dismissed
Baba Kyalu Ji Maharaj Chhinjh Mela Vs Sub Divisional Magistrate, Nurpur
High Court Of Himachal Pradesh · (2016) ILRHP 1570
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts01 Jun 2016Disposed Off
Naresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1601
Penal Code, 1860 (IPC) — Section 279, 338
High Courts01 Jun 2016Dismissed
State of Himachal Pradesh Vs Jagmohan alias Mohini
High Court Of Himachal Pradesh · (2016) ILRHP 1628
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jun 2016Dismissed
State of Himachal Pradesh Vs Budh Ram
High Court Of Himachal Pradesh · (2016) ILRHP 1617
Penal Code, 1860 (IPC) — Section 302, 364
High Courts01 Jun 2016Dismissed
State of H.P. Vs Bhumi Dev
High Court Of Himachal Pradesh · (2016) ILRHP 1614
Penal Code, 1860 (IPC) — Section 323, 325
High Courts01 Jun 2016Disposed Off
Ashok Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1795 : (2016) ILRHP 1565
Constitution of India, 1950 — Article 226
High Courts01 Jun 2016Disposed Off
Nisha Devi Vs Satluj Jal Vidyut Nigam
High Court Of Himachal Pradesh · (2016) ILRHP 1605
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 21
High Courts01 Jun 2016Dismissed
Maman Chand Jain Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ALLMRCri 578 : (2016) 3 HimLR 1809 : (2016) ILRHP 1599
Criminal Procedure Code, 1973 (CrPC) — Section 438Drugs and Cosmetics Act, 1940 — Section 17B, 18(a)(i), 27(c), 36ACPenal Code, 1860 (IPC) — Section 420
High Courts01 Jun 2016Dismissed
Land Acquisition Collector Vs Jatinder Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1588
Land Acquisition Act, 1894 — Section 18
High Courts01 Jun 2016Dismissed
Krishan Chand Vs Amar Nath
High Court Of Himachal Pradesh · (2016) 3 HimLR 1811 : (2016) ILRHP 1581
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts01 Jun 2016Disposed Off
Khem Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1801 : (2016) ILRHP 1579
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 52A
High Courts01 Jun 2016Dismissed
H.P. State Electricity Board Ltd. Vs Ram Dass
High Court Of Himachal Pradesh · (2016) ILRHP 1578
Limitation Act, 1963 — Section 5
High Courts01 Jun 2016Dismissed
R.K. Jha Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1613
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420