High Courts14 Jun 2016Dismissed
Ram Lal Vs Sudesh Kumar
High Court Of Himachal Pradesh · (2016) AIRCC 2518 : (2016) 4 CivCC 567
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16, 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 41 of 80
High Courts14 Jun 2016Disposed Off
Tulsi Ram son of late Shri Kharku Ram - Petitioner/Co-defendant No. 1 @HASH Narain Dass son of Shri Banshi Ram - Non-petitioner/Plaintiff
High Court Of Himachal Pradesh · (2016) 3 HimLR 1863 : (2016) ILRHP 1896
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts14 Jun 2016Disposed Off
State of H.P. - Appellant @HASH Hari Ram and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1878
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4
High Courts14 Jun 2016Dismissed
State of H.P. - Appellant @HASH Jasbir Singh and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1890
Penal Code, 1860 (IPC) - Section 306, Section 34, Section 498A
High Courts14 Jun 2016Disposed Off
Deen Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1868
Constitution of India, 1950 — Article 226
High Courts14 Jun 2016Disposed Off
Bahadur Singh Vs Vinod Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2022 : (2016) ILRHP 1854
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Specific Relief Act, 1963 — Section 34, 37
High Courts14 Jun 2016Disposed Off
Naresh Kumar Vs Tej Ram
High Court Of Himachal Pradesh · (2016) 3 HimLR 1859 : (2016) ILRHP 1874 : (2016) LatestHLJ(HP) 732
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts14 Jun 2016Disposed Off
Mulakh Raj Mehta Vs Mehar Chand
High Court Of Himachal Pradesh · (2016) ACD 745 : (2016) 4 HimLR 2104 : (2016) ILRHP 1871
High Courts13 Jun 2016Dismissed
Kalyan Singh alias Bitto Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1843
Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Vinod alias Lucky Rana
High Court Of Himachal Pradesh · (2016) CriLJ 3566 : (2016) ILRHP 1825
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 147, 149, 324, 341
High Courts03 Jun 2016Dismissed
Oriental Insurance Company Ltd. Vs Smt. Babita Kumari
High Court Of Himachal Pradesh · (2016) AAC 1893 : (2016) ILRHP 1774
Motor Vehicles Act, 1988 — Section 149
High Courts03 Jun 2016Disposed Off
Avnish Kant Tiwari Vs Hon''ble High Court of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1937 : (2016) ILRHP 1737
Constitution of India, 1950 — Article 226
High Courts03 Jun 2016Disposed Off
Pawan Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1778
Constitution of India, 1950 — Article 226
High Courts03 Jun 2016Disposed Off
P.B. Anadam Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1806 : (2016) ILRHP 1775 : (2016) LatestHLJ(HP) 1246
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 17(4)
High Courts03 Jun 2016Dismissed
National Insurance Company Ltd. Vs Rama @ Babita
High Court Of Himachal Pradesh · (2016) ILRHP 1773
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts03 Jun 2016Disposed Off
M/s Bakshi Ram Rattan Chand Vs Vijay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1769
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts03 Jun 2016Disposed Off
Lalit Kumar Vs Sanjiv Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1763
Motor Vehicles Act, 1988 — Section 15, 166
High Courts03 Jun 2016Disposed Off
Bago Devi Vs Sat Pal Saini
High Court Of Himachal Pradesh · (2016) ILRHP 1754
Motor Vehicles Act, 1988 — Section 166, 173
High Courts03 Jun 2016Allowed
Sarvan Kumar Vs Asha Kumari
High Court Of Himachal Pradesh · (2016) ILRHP 1785
Motor Vehicles Act, 1988 — Section 149, 166
High Courts03 Jun 2016Disposed Off
Jania Vs Dharmi
High Court Of Himachal Pradesh · (2016) ILRHP 1756
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 48Specific Relief Act, 1963 — Section 38