High Courts17 Jun 2016Disposed Off
National Insurance Company Ltd. - Appellant @HASH Smt. Jhansi Devi and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1961
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 40 of 80
High Courts17 Jun 2016Dismissed
Sh. Devi Singh - Appellant @HASH Smt. Reeta Devi and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1856 : (2016) ILRHP 1960
Motor Vehicles Act, 1988 - Section 149
High Courts17 Jun 2016Dismissed
Bajaj Allianz General Insurance Company Limited Vs Shri Pawan Kumar
High Court Of Himachal Pradesh · (2016) AAC 1708 : (2016) 5 ALLMR 66 : (2016) ILRHP 1957
High Courts17 Jun 2016Disposed Off
Sarita Devi Vs Ashok Kumar Nagar
High Court Of Himachal Pradesh · (2016) AAC 1773 : (2017) ACJ 1018 : (2016) 5 ALLMR 84 : (2016) ILRHP 1988
High Courts17 Jun 2016Disposed Off
State of Himachal Pradesh Vs Neeraj Sharma & others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1883 : (2016) ILRHP 2013 : (2016) LatestHLJ(HP) 821
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts17 Jun 2016Disposed Off
State of H.P. Vs Teji Devi
High Court Of Himachal Pradesh · (2016) 3 HimLR 1888 : (2016) LatestHLJ(HP) 816
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(B)
High Courts17 Jun 2016Allowed
Oriental Insurance Co. Ltd. Vs Anjana Sharma
High Court Of Himachal Pradesh · (2016) AAC 1730 : (2016) ILRHP 1965
High Courts16 Jun 2016Dismissed
Smt. Mansha Devi Vs Shri Varinder Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2124
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Jun 2016Dismissed
Harish Kumar - Appellant @HASH Manorama Devi and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1943
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 5
High Courts16 Jun 2016Disposed Off
Sunita Kumari - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1871 : (2016) ILRHP 1954
Constitution of India, 1950 - Article 226
High Courts16 Jun 2016Dismissed
State of Himachal Pradesh Vs Jugal Kishore
High Court Of Himachal Pradesh · (2016) 4 CriCC 795 : (2016) ILRHP 1946 : (2016) 4 RCRCriminal 222 : (2016) 3 SimLC 1469
Criminal Procedure Code, 1973 (CrPC) - Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts15 Jun 2016Disposed Off
Jai Lal and another - Petitioners/Accused @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1911
Punjab Excise Act, 1914 - Section 61(1)(a)
High Courts15 Jun 2016Disposed Off
State of H.P. - Appellant @HASH Bhagi Rath and another
High Court Of Himachal Pradesh · (2016) ILRHP 1927
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Dismissed
Vishal Bansal - Petitioner @HASH State of H.P. and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1934
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Dismissed
State of H.P. - Appellant @HASH Sanjay
High Court Of Himachal Pradesh · (2016) ILRHP 1930
Motor Vehicles Act, 1988 - Section 181, Section 192, Section 196Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts15 Jun 2016Dismissed
State of H.P. - Appellant @HASH Onkar Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1928
Penal Code, 1860 (IPC) - Section 279, Section 338
High Courts15 Jun 2016Dismissed
Lachhi Ram and another - Appellants @HASH Smt. Dassi Devi and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1916
Civil Procedure Code, 1908 (CPC) - Section 100Succession Act, 1925 - Section 63
High Courts15 Jun 2016Dismissed
Shashi Bala - Appellant @HASH Dr. Y.S. Parmar University of Horticulture and Forestry
High Court Of Himachal Pradesh · (2016) ILRHP 1926
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Dismissed
State of Himachal Pradesh and another Vs Shri Rajinder Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1881 : (2016) ILRHP 1932 : (2016) 3 LLN 124
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Disposed Off
Gulshan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) AIR(HP) 137 : (2016) ILRHP 1899