High Courts19 Dec 2019Dismissed
Ashok Kumar Vs Ramesh Chand & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0085
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 3 of 48
High Courts19 Dec 2019Dismissed
Nirmla Devi Vs Vinay Kumar & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0084
Code Of Civil Procedure, 1908 — Order 21 Rule 32, Order 21 Rule 35
High Courts19 Dec 2019Allowed
Bhagwan Dass deceased through LRs. Vs Tulu @ Tula Ram & Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0083
High Courts19 Dec 2019Allowed
Rajinder Kumar Sood Vs Manju Sood & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0082
Indian Penal Code, 1860 — Section 34, 427, 448Evidence Act, 1872 — Section 91, 92
High Courts19 Dec 2019Allowed
Vyasa Devi And Others Vs Bihari Lal
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0081
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 31, 104, 104(iii)
High Courts19 Dec 2019Dismissed
Shyam Lal (Deceased) Through His Lrs And Another Vs Roshan Lal And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0080
High Courts19 Dec 2019Allowed
Bhikam Ram Vs Sansal Krishi Sewa Cooperative Society And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0079
Himachal Pradesh Cooperative Societies Act, 1968 — Section 72, 72(2)
High Courts19 Dec 2019Dismissed
Jaswant Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0078
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 313
High Courts19 Dec 2019Dismissed
Mukand Lal Sharma (Deceased) Through Lrs. Vs State Bank Of India & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0077
Code Of Civil Procedure, 1908 — Order 21 Rule 90, Order 21 Rule 66, Order 41 Rule 66, Order 21 Rule 66(2)
High Courts19 Dec 2019Partly Allowed
National Insurance Company Ltd Vs Ashwani Kumar And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0076
High Courts19 Dec 2019Dismissed
State Of H.P. Vs Hoshiar Singh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0075
High Courts19 Dec 2019Disposed Of
Rajneesh Kanwar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0056
High Courts19 Dec 2019Dismissed
K.G. Thakur & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0055
Constitution Of India, 1950 — Article 226
High Courts18 Dec 2019Dismissed
Chander Kiran And Another Vs Arun Kumar
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0074
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 397, 399, 482Hindu Marriage Act, 1955 — Section 13BConstitution Of India, 1950 — Article 227
High Courts18 Dec 2019Dismissed
Jindo Kumar Vs State Of HP And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0073
High Courts18 Dec 2019Dismissed
Mehar Chand And Others Vs Subhash Chand
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0072
Indian Penal Code, 1860 — Section 499, 500
High Courts18 Dec 2019Dismissed
Lajwanti & Another Vs Mandir Kalisthan Nahan
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0054
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts18 Dec 2019Disposed Of
Manjinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Himachal Pradesh Excise Act, 2011 — Section 39(1)
High Courts18 Dec 2019Disposed Of
Gurdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Himachal Pradesh Excise Act, 2011 — Section 39(1)Constitution Of India, 1950 — Article 21
High Courts17 Dec 2019Allowed
Rohit Kumar Vs M/s Nirba Associates And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 256, 256(1)