High Courts17 Dec 2019Dismissed
Hema Nand Sharma (Deceased) Through His Legal Representatives Smt. Vimla Sharma & Others Vs Baba Jung Bahadur Singh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0051
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 4 of 48
High Courts17 Dec 2019Allowed
Jai Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts16 Dec 2019Dismissed
Himachal Pradesh State Forest Development Corporation Ltd. & Another Vs Partap Singh & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0070
Arbitration And Conciliation Act, 1996 — Section 34(3), 34, 37
High Courts16 Dec 2019Dismissed
Y.P. Verma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0069
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118, 118(3)(b)Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts16 Dec 2019Disposed Of
Aloka Mehta Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0068
High Courts16 Dec 2019Dismissed
Nishant Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0067
Constitution Of India, 1950 — Article 14, 16, 226
High Courts16 Dec 2019Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 380, 427, 435, 452, 457, 504, 506, 508Constitution Of India, 1950 — Article 21
High Courts16 Dec 2019Disposed Of
Rajinder Kumar Alias Mintu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 380, 427, 435, 452, 457, 504, 506, 508Constitution Of India, 1950 — Article 21
High Courts16 Dec 2019Disposed Of
Ritesh Parmar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 380, 427, 435, 452, 457, 504, 506, 508Constitution Of India, 1950 — Article 21
High Courts16 Dec 2019Dismissed
Deepa Singha Vs Pardeep Kumar And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0047
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts16 Dec 2019Allowed
Bhumi Nand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts16 Dec 2019Allowed
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts13 Dec 2019Disposed Of
Jatinder Jagta Vs Vice Chancellor HPU & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0044
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 48A(2)
High Courts13 Dec 2019Disposed Of
Amarjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts12 Dec 2019Disposed Of
Chain Lal Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 354(A)(1), 406, 498AProtection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts12 Dec 2019Dismissed
Kalan Devi Vs Munshi Ram
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0041
High Courts11 Dec 2019Disposed Of
Ajay Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0040
High Courts11 Dec 2019Dismissed
Urmila Devi Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0039
High Courts11 Dec 2019Disposed Of
Bobby Bhumak Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0038
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 154, 164, 293Evidence Act, 1872 — Section 6
High Courts11 Dec 2019Dismissed
Dharam Parkash Vs Kejang Butidh And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0037
Transfer Of Property Act, 1882 — Section 53AConstitution Of India, 1950 — Article 65