High Courts04 Dec 2019Allowed

Manish Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0010

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 15, 29
High Courts03 Dec 2019Dismissed

Subhadra Vs Kamla Devi And Others

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0019

Code Of Civil Procedure, 1908 — Section 80, 80(2)Hindu Marriage Act, 1955 — Section 4, 5, 5(i), 11
High Courts03 Dec 2019Dismissed

Vicky Sohal Vs Diksha Devi & Anr

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0014

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376, 406, 498A, 506Constitution Of India, 1950 — Article 142, 226
High Courts03 Dec 2019Dismissed

Suman Kumar Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0012

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 406, 451, 498A, 506Constitution Of India, 1950 — Article 142, 226
High Courts02 Dec 2019Allowed

Narender Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0003

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354, 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 10, 12